High Courts18 Jan 1960
Alimohammad Vs Manaklal Ratanlal
Madhya Pradesh High Court · AIR 1960 MP 234 : (1960) JLJ 775 : (1960) 5 MPLJ 773
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 23 of 24
High Courts15 Jan 1960
Jarbai and others Vs Phirojsha Bairamji
Madhya Pradesh High Court · (1960) JLJ 431 : (1960) MPLJ 595
Madhya Bharat Accommodation Control Act, 1955 — Section 16, 17Madhya Pradesh Extension of Laws Act, 1958 — Section 6
High Courts15 Jan 1960
Kotumal Vs Municipal Corporation, Gwalior
Madhya Pradesh High Court · (1960) JLJ 413 : (1960) MPLJ 921
Criminal Procedure Code, 1898 (CrPC) — Section 438Limitation Act, 1963 — Section 18
High Courts14 Jan 1960
Managing Director, National Newsprint and Paper Mills Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1960 MP 228 : (1961) 41 ITR 60 : (1960) JLJ 558 : (1960) 5 MPLJ 555
Income Tax Act, 1922 — Section 18(3B), 43
High Courts14 Jan 1960
The British India General Insurance Co. Ltd. Vs Seth Ramnath and Others
Madhya Pradesh High Court · AIR 1962 MP 368 : (1960) ILR (MP) 88 : (1962) JLJ 1129 : (1962) 7 MPLJ 559
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 35Motor Vehicles Act, 1939 — Section 95(5), 96(2), 96(6)
High Courts13 Jan 1960Dismissed
Ramjeevan Vs Devendra Nath
Madhya Pradesh High Court · (1960) JLJ 269
Constitution of India, 1950 — Article 226Madhya Bharat Accommodation Control Act, 1955 — Section 8
High Courts13 Jan 1960Partly Allowed
Murlidhar Vaish Vs Khaj Baksh
Madhya Pradesh High Court · AIR 1960 MP 215 : (1960) JLJ 525 : (1960) 5 MPLJ 1027
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182, 182(5)
High Courts13 Jan 1960Dismissed
Ram Juwan Vs Devendra Nath Gupta
Madhya Pradesh High Court · AIR 1960 MP 280 : (1960) 5 MPLJ 642
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Jan 1960
Sudarshan Transport Vs State Transport Authority
Madhya Pradesh High Court · (1961) JLJ 104
Constitution of India, 1950 — Article 226, 227Co-operative Societies Act, 1912 — Section 8
High Courts09 Jan 1960Dismissed
Abdul Rehman Vs Assistant Custodian
Madhya Pradesh High Court · AIR 1960 MP 253 : (1960) JLJ 778 : (1960) 5 MPLJ 648
Administration of Evacuee Property (Central) Rules, 1950 — Rule 31Administration of Evacuee Property Act, 1950 — Section 26, 26(2), 56
High Courts09 Jan 1960
Commissioner of Income Tax Vs Badrinarayan Rameshwar
Madhya Pradesh High Court · AIR 1960 MP 194 : (1960) ILR (MP) 157 : (1960) 39 ITR 94 : (1960) JLJ 618 : (1960) 5 MPLJ 552
Income Tax Act, 1922 — Section 4
High Courts09 Jan 1960Allowed
Sudershan Transport Service (Private) Ltd. Vs State Transport Appellate Authority and Others
Madhya Pradesh High Court · AIR 1961 MP 233 : (1961) 6 MPLJ 295
Motor Vehicles Act, 1939 — Section 47, 47(1), 57, 57(3)Constitution of India, 1950 — Article 226
High Courts09 Jan 1960
The State of Madhya Pradesh Vs R.R. Contractor and Co.
Madhya Pradesh High Court · (1961) JLJ 967 : (1962) 13 STC 208
Madhya Bharat Sales Tax Act, 1950 — Section 13
High Courts09 Jan 1960
Commissioner, Sales-Tax Vs Mohatta Bros. Indore
Madhya Pradesh High Court · (1961) JLJ 971
Madhya Bharat Sales Tax Act, 1950 — Section 12(1), 13(1)
High Courts07 Jan 1960Allowed
Burhanpur Tapti Mills Ltd. Vs State
Madhya Pradesh High Court · (1961) JLJ 1038
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(2), 16(3)Penal Code, 1860 (IPC) — Section 323, 504
High Courts07 Jan 1960Partly Allowed
Gulabchand Gappalal Sarawgi Vs Manikchand Gulabchand Sarawgi
Madhya Pradesh High Court · AIR 1960 MP 263 : (1960) JLJ 419 : (1960) 5 MPLJ 395
Civil Procedure Code, 1908 (CPC) — Section 35Easements Act, 1882 — Section 18
High Courts06 Jan 1960Dismissed
Raj Kumar Singh Vs Authority under Payment of Wages Act and Another
Madhya Pradesh High Court · AIR 1960 MP 307 : (1960) 1 FLR 326 : (1960) JLJ 843 : (1960) 2 LLJ 543 : (1960) 5 MPLJ 841
Constitution of India, 1950 — Article 14, 19(1)Industrial Disputes Act, 1947 — Section 25FFF
High Courts05 Jan 1960Dismissed
Dattatraya Raghunath Vs Janapada Sabha, Burhanpur
Madhya Pradesh High Court · (1961) JLJ 980
Central Provinces and Berar Local Government Act, 1948 — Section 68Constitution of India, 1950 — Article 226
High Courts04 Jan 1960Dismissed
Manohar Bhima Sirvi and Another Vs Gangaram Varmaji Tamoli
Madhya Pradesh High Court · AIR 1960 MP 232 : (1960) JLJ 961 : (1960) 5 MPLJ 756
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1960Dismissed
Hiralal Rupdeo Mandloi Vs Deepa Bondar and others
Madhya Pradesh High Court · (1960) JLJ 415 : (1960) MPLJ 689
Limitation Act, 1963 — Section 5