COURT ARCHIVE

Madhya Pradesh High Court judgments, 1960

461 judgments · page 5 of 24

High Courts07 Nov 1960Allowed

Bala Prasad Dhansukh Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1961 MP 241 : (1961) CriLJ 346 : (1961) ILR (MP) 149 : (1961) JLJ 353 : (1961) 6 MPLJ 71

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 97

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High Courts07 Nov 1960Dismissed

State of Madhya Pradesh Vs Lajjaram and Another

Madhya Pradesh High Court · AIR 1961 MP 339 : (1961) JLJ 540

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts07 Nov 1960

State of M.P. Vs Dhannalal Moruji

Madhya Pradesh High Court · (1961) CriLJ 238 : (1962) ILR (MP) 314 : (1967) JLJ 1053 : (1961) 6 MPLJ 353

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 328

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High Courts07 Nov 1960Dismissed

State Vs Lajjaram

Madhya Pradesh High Court · (1961) JLJ 540

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts06 Nov 1960

Nagaram Senimal (Firm) Vs Bhooliram

Madhya Pradesh High Court · (1961) JLJ 469

Madhya Bharat Civil Courts Act, 1949 — Section 23(1)

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High Courts03 Nov 1960Dismissed

State Vs Govind Singh

Madhya Pradesh High Court · (1961) JLJ 397

Penal Code, 1860 (IPC) — Section 304, 323, 324

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High Courts03 Nov 1960

State Vs Govind Singh and Others

Madhya Pradesh High Court · AIR 1962 MP 36 : (1961) 6 MPLJ 416

Criminal Procedure Code, 1898 (CrPC) — Section 367(2), 562

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High Courts02 Nov 1960Allowed

Basappa Vs Sunderlal

Madhya Pradesh High Court · (1961) JLJ 475

Contract Act, 1872 — Section 176

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High Courts02 Nov 1960Allowed

Dattatraya Keshavrao Vs Martand Vishvanath

Madhya Pradesh High Court · (1961) JLJ 486 : (1961) MPLJ 536

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(a)Transfer of Property Act, 1882 — Section 108

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High Courts31 Oct 1960

Sukhlal Kachhi Vs State

Madhya Pradesh High Court · (1960) JLJ 1078

Penal Code, 1860 (IPC) — Section 307

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High Courts31 Oct 1960Dismissed

In Re: The Pasari Flour Mills Ltd.

Madhya Pradesh High Court · AIR 1961 MP 340 : (1962) 32 CompCas 896 : (1961) JLJ 299

Companies Act, 1956 — Section 167, 181, 182, 186, 250

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High Courts31 Oct 1960

Sukhlal Deviram Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1961) CriLJ 121

Penal Code, 1860 (IPC) — Section 307

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High Courts31 Oct 1960Allowed

State of Madhya Pradesh Vs Singhai Kapoorchand of Seoni

Madhya Pradesh High Court · AIR 1961 MP 316 : (1961) JLJ 601 : (1961) 6 MPLJ 456

Central Provinces Land Revenue Act, 1881 — Section 202, 33, 9Constitution of India, 1950 — Article 300

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High Courts31 Oct 1960Allowed

Soorajmal Vs Rama

Madhya Pradesh High Court · (1961) JLJ 546

Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 147

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High Courts31 Oct 1960Allowed

Mohanlal Hargovind Das Vs Commissioner of Income Tax, M.P. and Bhopal

Madhya Pradesh High Court · (1962) JLJ 1030 : (1962) MPLJ 1086

Income Tax Act, 1961 — Section 66

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High Courts28 Oct 1960

Binodi Ram Balchand Vs Commissioner of Income Tax, Nagpur

Madhya Pradesh High Court · (1961) JLJ 228 : (1961) MPLJ 102

Income Tax Act, 1961 — Section 66(1)

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High Courts28 Oct 1960

COMMISSIONER OR Income Tax, NEW DELHI Vs LADY KANCHANBAI.

Madhya Pradesh High Court · (1962) 44 ITR 242 : (1961) JLJ 67 : (1961) 6 MPLJ 96

Income Tax Act, 1961 — Section 2(11), 22, 23, 66(1)

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High Courts28 Oct 1960Allowed

Mana Vs State

Madhya Pradesh High Court · (1961) JLJ 392 : (1961) MPLJ 349

Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 304

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High Courts28 Oct 1960Allowed

Jagdish Pershad Saxena Vs State of M.P. (S.C.)

Madhya Pradesh High Court · (1961) JLJ 414

Constitution of India, 1950 — Article 311(2)

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High Courts28 Oct 1960Dismissed

Kanhaiyalal Parashram Vs Abdul Aziz

Madhya Pradesh High Court · (1962) JLJ 773 : (1962) MPLJ 584

Contract Act, 1872 — Section 212, 213

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