High Courts10 Oct 1960

Nawab Usmanalikhan Vs Sagarmal

Madhya Pradesh High Court · AIR 1962 MP 320 : (1961) ILR (MP) 304 : (1962) JLJ 298

Arbitration Act, 1940 — Section 13, 2, 30, 41Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 141, 26, 60(1), 86Constitution of India, 1950 — Article 291, 362
High Courts04 Oct 1960Dismissed

Baboolal Gyan Singh Vs Sunderlal Munnalal

Madhya Pradesh High Court · AIR 1961 MP 152 : (1961) JLJ 570 : (1961) 6 MPLJ 175

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Article 11, 15, 17, 23, 25
High Courts03 Oct 1960Dismissed

Premdas Vs Lalluram

Madhya Pradesh High Court · (1961) JLJ 168

Criminal Procedure Code, 1898 (CrPC) — Section 4(h), 417(3)