High Courts27 Oct 1960Dismissed

Abdul Sattar Vs Masuryadin

Madhya Pradesh High Court · AIR 1961 MP 158 : (1961) ILR (MP) 616 : (1961) JLJ 758

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 42Limitation Act, 1963 — Article 182(5)
High Courts17 Oct 1960Allowed

State of M.P. Vs Ramkishan

Madhya Pradesh High Court · (1961) JLJ 471 : (1961) MPLJ 663

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4, 6