High Courts03 Oct 1960Dismissed
Premdas Vs Lalloo Ram and Others
Madhya Pradesh High Court · AIR 1961 MP 143 : (1961) CriLJ 664 : (1960) ILR (MP) 927 : (1961) 6 MPLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 200, 207, 207A, 417(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 8 of 24
High Courts28 Sept 1960Dismissed
Umrao Vs Manikchand
Madhya Pradesh High Court · (1961) JLJ 508
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)Transfer of Property Act, 1882 — Section 76
High Courts28 Sept 1960Dismissed
Chena Onkar Ahir Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 126
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 58
High Courts28 Sept 1960Dismissed
Ratanlal Gulzarilal Vaishya Vs Damodardas Giridharilal Vaishya
Madhya Pradesh High Court · (1961) MPLJ 7
Madhya Bharat Accommodation Control Act, 1955 — Section 4(f)
High Courts28 Sept 1960Dismissed
Hitkarini Sabha Vs Corporation of the City and Another
Madhya Pradesh High Court · AIR 1961 MP 324 : (1961) ILR (MP) 543 : (1961) JLJ 806 : (1961) 6 MPLJ 541
Central Provinces and Berar Municipalities Act, 1922 — Section 57Contract Act, 1872 — Section 29Land Acquisition Act, 1894 — Section 17(4), 18, 28, 30, 54
High Courts26 Sept 1960Allowed
Raghunath Singh Anar Singh Vs Gangabai (deceased) through L.R. Bhuwan Singh
Madhya Pradesh High Court · (1960) JLJ 998 : (1961) MPLJ 398
Civil Procedure Code, 1908 (CPC) — Section 94General Clauses Act, 1897 — Section 5, 6Madhya Pradesh Land Revenue Code, 1959 — Section 185, 185(1)(ii)(b), 261
High Courts26 Sept 1960Dismissed
The Nimar Cotton Press Vs Sales Tax Officer and Another
Madhya Pradesh High Court · AIR 1961 MP 88 : (1960) JLJ 1090 : (1961) 6 MPLJ 84 : (1961) 12 STC 313
Central Provinces and Berar Sales Tax Act, 1947 — Section 2, 4
High Courts26 Sept 1960Allowed
Naumal Bros. through Gopaldas of Mandsaur Vs Alihussain Kamarali and Others
Madhya Pradesh High Court · (1961) JLJ 253 : (1961) MPLJ 450
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 9
High Courts23 Sept 1960Allowed
Inderam Vs Ramdin
Madhya Pradesh High Court · (1961) JLJ 864
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3), 14, 144
High Courts23 Sept 1960Allowed
Inderam Mansaram and Another Vs Ramdin Bhagwant Prasad and Others
Madhya Pradesh High Court · AIR 1961 MP 200 : (1961) ILR (MP) 603 : (1961) 6 MPLJ 273
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 27, 144
High Courts23 Sept 1960Dismissed
Kartar Singh Narain Singh and Another Vs Lallu Singh Padam Singh and Others
Madhya Pradesh High Court · AIR 1962 MP 104
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts23 Sept 1960Allowed
Gorilal Baldeodas Vs Ramjeelal Bhuralal
Madhya Pradesh High Court · AIR 1961 MP 346 : (1961) ILR (MP) 366 : (1961) JLJ 419 : (1961) 6 MPLJ 645
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1908 — Section 20
High Courts23 Sept 1960Dismissed
Kartar Singh Vs Lallu Singh
Madhya Pradesh High Court · (1961) JLJ 465
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts22 Sept 1960Partly Allowed
Rikhiram Bhagwandas Vs Ramlal and Others
Madhya Pradesh High Court · AIR 1961 MP 169 : (1961) JLJ 931
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, Order 9 Rule 9, 115, 35
High Courts21 Sept 1960Allowed
Tulsibai Vs Bhima
Madhya Pradesh High Court · (1962) JLJ 465
Hindu Marriage Act, 1955 — Section 10, 23
High Courts21 Sept 1960
Ramnarain Damodrilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1963 MP 35 : (1960) ILR (MP) 1041 : (1962) JLJ 865 : (1962) 7 MPLJ 638
Land Acquisition Act, 1894 — Section 11, 18
High Courts21 Sept 1960Dismissed
Kumari Ashalata Vs M.B. Vikram University
Madhya Pradesh High Court · (1961) JLJ 430
Constitution of India, 1950 — Article 226
High Courts21 Sept 1960Dismissed
Ashalata Vs M.B. Vikram University and Others
Madhya Pradesh High Court · AIR 1961 MP 299
Constitution of India, 1950 — Article 12, 226Madhya Bharat Vikram University Act, 1955 — Section 23
High Courts20 Sept 1960Dismissed
Anwarkhan Mehboob Co. Vs State of M.P.
Madhya Pradesh High Court · (1961) JLJ 506
Central Provinces and Berar Sales Tax Act, 1947 — Section 23