High Courts19 Sept 1960Dismissed

Hargovind Vs Kesarbai

Madhya Pradesh High Court · (1961) JLJ 151

Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 75, 76Madhya Bharat Zamindari Abolition Act, 1951 — Section 38(2)
High Courts17 Sept 1960

Shivnarayan Vs State

Madhya Pradesh High Court · (1960) JLJ 1015

Criminal Procedure Code, 1898 (CrPC) — Section 243Motor Vehicles Act, 1988 — Section 112, 117
High Courts16 Sept 1960

J.F. Shroff Vs State

Madhya Pradesh High Court · (1961) JLJ 16

Constitution of India, 1950 — Article 226Madhya Bharat Excise Act, 2009 — Section 24(1)
High Courts08 Sept 1960Allowed

Maghanamal Narumal and Others Vs Moolchand Gianchand

Madhya Pradesh High Court · AIR 1961 MP 193 : (1962) ILR (MP) 476 : (1961) JLJ 290 : (1962) 7 MPLJ 112 : (1962) MPLJ 112

Civil Procedure Code, 1908 (CPC) — Section 115Displaced Persons (Debts Adjustment) Act, 1951 — Section 36, 4, 53