High Courts27 Nov 2013Allowed
Sahodra Bai and Others Vs Deshraj Singh and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0019
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 13 of 136
High Courts27 Nov 2013
Ambika Solvex and Others Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2014) 267 CTR 258
High Courts27 Nov 2013Partly Allowed
Kanhaiyalal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 2553
High Courts26 Nov 2013
Adhar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 335 : (2014) 2 MPLJ 611
High Courts26 Nov 2013Dismissed
Ram Avtar Choubey Vs Brij Bihari Choubey
Madhya Pradesh High Court · (2013) 11 MP CK 0041
High Courts26 Nov 2013
Kanchanbag A Partnership Firm and Another Vs Union of India and four Others
Madhya Pradesh High Court · (2014) 265 CTR 425 : (2014) 2 MPHT 38 : (2014) 3 MPLJ 418
High Courts22 Nov 2013Partly Allowed
Sudarshan Ahuja and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 2 JLJ 176 : (2014) 1 MPJR 264 : (2014) 1 MPLJ 653
High Courts22 Nov 2013Disposed Off
Amit Kumar Sahu Vs Sensar Board of Film
Madhya Pradesh High Court · (2013) 11 MP CK 0051
High Courts22 Nov 2013Dismissed
Muhammad Ayoob Khan (since deceased) through L.Rs. Smt. Samsun Nisha Vs Krishnapratap Singh and Others
Madhya Pradesh High Court · (2014) 3 MPLJ 279
High Courts22 Nov 2013Partly Allowed
Raju Kushwaha Vs Smt. Namita Gupta and Another
Madhya Pradesh High Court · (2014) 3 MPLJ 152
High Courts21 Nov 2013Dismissed
Arun Kumar Sharma Vs Rajendra and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0124
High Courts21 Nov 2013Dismissed
Ram Prakash Bhatnagar Vs M.P. Madhya Kshetra Vidyut Vitaran Company Limited and Another
Madhya Pradesh High Court · (2013) 11 MP CK 0123
High Courts21 Nov 2013Dismissed
Sureshchandra Vs Hariom
Madhya Pradesh High Court · (2013) 11 MP CK 0119
High Courts21 Nov 2013Disposed Off
Saksham Dairy India Ltd. Vs State of M.P.
Madhya Pradesh High Court · AIR 2014 MP 79 : (2014) 2 MPHT 150 : (2013) 4 MPJR 274
High Courts21 Nov 2013Dismissed
Hiramani (since deceased) through L.Rs. Mst. Hirana and Others Vs Ramavtar Patel (since deceased) through L.Rs. Nebajua and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0052
High Courts21 Nov 2013Partly Allowed
Dr. Sudha Jain and 16 Others Vs M.P. Housing and Infrastructure Development and Others Nirpat Singh Tekhre Vs State of M.P. and Another Ku. Trupti Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 20 : (2014) 1 MPLJ 630
High Courts20 Nov 2013
Baijanti (Smt.) and Others Vs Laxmi Prasad Kanoujia and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2934
High Courts20 Nov 2013Dismissed
Gyaneshwar Tripathi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0142
High Courts20 Nov 2013
Kamal Kumar Mandloi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0141
High Courts20 Nov 2013Dismissed
The Commandant Vs Sukratlal
Madhya Pradesh High Court · (2013) 11 MP CK 0140