High Courts05 Dec 2013Partly Allowed
Chandramoul Shukla and Others Vs Ramvishwas and Others
Madhya Pradesh High Court · (2014) 1 JLJ 140 : (2014) 3 MPLJ 211
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 7 of 136
High Courts05 Dec 2013
Rajesh Kumar Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0084
High Courts05 Dec 2013Dismissed
Smt. Saroj Devi Gupta Vs Laxaman Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0083
High Courts05 Dec 2013Dismissed
Smt. Sarojini Nigam and Others Vs Laxmi Narayan Bansal and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0068
High Courts05 Dec 2013Dismissed
Ramdas Vaidya Vs Municipal Corporation, Sagar
Madhya Pradesh High Court · (2013) 12 MP CK 0063
High Courts05 Dec 2013Dismissed
Gokul Prasad Upadhyay Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0062
High Courts05 Dec 2013Disposed Off
Mrs. Noorkunwar Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0056
High Courts05 Dec 2013Dismissed
Dr. A.K. Dubey Vs Indian Medical Association and Others
Madhya Pradesh High Court · (2014) 2 MPHT 23 : (2014) 3 MPJR 72
High Courts05 Dec 2013Allowed
Anita Jain Badkul Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPLJ 477
High Courts04 Dec 2013Allowed
ICICI Bank Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 MPJR 144
High Courts04 Dec 2013Dismissed
Proprietor, Bhawna Service Station Vs Defence Secretary, Union of India and Others
Madhya Pradesh High Court · AIR 2014 MP 28 : (2014) 2 JLJ 33 : (2014) 2 MPLJ 602
High Courts04 Dec 2013Dismissed
State Bank of India Vs Patwa Foundation Trust
Madhya Pradesh High Court · AIR 2014 MP 17 : (2014) 1 JLJ 382
High Courts04 Dec 2013Allowed
M/s. Jabalpur Corridor (India) Pvt. Ltd. and Another Vs M.P. Road Development Corporation Ltd. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 215 : (2014) 2 MPLJ 276
High Courts04 Dec 2013Dismissed
M.P. State Electricity Board Vs Madan Lal
Madhya Pradesh High Court · (2013) 12 MP CK 0173
High Courts04 Dec 2013Disposed Off
M.P. Ashok Hotel Corporation Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0168
High Courts04 Dec 2013Disposed Off
Smt. Ahilya Bai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0167
High Courts04 Dec 2013Disposed Off
Smt. Shivwati Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0166
High Courts04 Dec 2013
Pramod Pardhi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0165
High Courts04 Dec 2013Disposed Off
Ganesh Prasad Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0164
High Courts04 Dec 2013Allowed
Surya Bali Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0157