High Courts17 Dec 2013
S.S. Crop Care Limited Vs Commisioner of Income Tax
Madhya Pradesh High Court · (2014) 221 TAXMAN 399
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 2 of 136
High Courts17 Dec 2013Allowed
Smt. Kalpana Pandey and Others Vs Bheekam Prasad
Madhya Pradesh High Court · (2013) 12 MP CK 0195
High Courts17 Dec 2013Disposed Off
Ghanshyam Vs Smt. Rajabeti
Madhya Pradesh High Court · (2013) 12 MP CK 0131
High Courts17 Dec 2013Dismissed
The State of Madhya Pradesh Vs Sanju Alias Sanjeev Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0117
High Courts17 Dec 2013Allowed
Dr. K.G. Choubey and Others Vs Jawaharlal Nehru Krishi Vishwa Vidyalaya and Others
Madhya Pradesh High Court · (2014) 1 MPHT 506 : (2014) 2 MPJR 169 : (2014) 2 MPLJ 95
High Courts17 Dec 2013Allowed
Smt. Kiran Kapoor Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0038
High Courts17 Dec 2013Dismissed
Mukesh Kumar Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0030
High Courts17 Dec 2013Allowed
P.S. Solanki Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 392 : (2014) 2 LLN 203
High Courts17 Dec 2013Allowed
Netram and Others Vs Koushlendra Singh and Another
Madhya Pradesh High Court · (2014) 1 MPHT 477
High Courts16 Dec 2013Allowed
Digamber Harinkhede and Chhotu Alias Hanslal Harinkhede Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0193
High Courts16 Dec 2013
Ramakant Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0192
High Courts16 Dec 2013Allowed
Gopaldas Keshwani Vs State of M.P. and Indre Kumar
Madhya Pradesh High Court · (2014) 1 MPHT 494 : (2014) 1 MPJR 117
High Courts16 Dec 2013Partly Allowed
Ranjit Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0130
High Courts16 Dec 2013Dismissed
State of M.P. Vs Sanman Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0129
High Courts16 Dec 2013Allowed
Braj Mohan Mahajan Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0128
High Courts16 Dec 2013Disposed Off
M/s. Surinder Singh Kalra Vs Union of India and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0127
High Courts16 Dec 2013Disposed Off
Beer Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0126
High Courts16 Dec 2013Disposed Off
Suneel Pal Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0125
High Courts16 Dec 2013Dismissed
State of M.P. Vs Narayan Prasad Soni
Madhya Pradesh High Court · (2013) 12 MP CK 0124