COURT ARCHIVE

Madhya Pradesh High Court judgments, 1971

244 judgments · page 13 of 13

High Courts19 Jan 1971

Prem Kumar Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1975) ILR (MP) 274 : (1971) JLJ 289 : (1971) 2 LLJ 346 : (1971) MPLJ 483

Constitution of India, 1950 — Article 226, 310, 311Penal Code, 1860 (IPC) — Section 353Probation of Offenders Act, 1958 — Section 12, 3, 4

High Courts16 Jan 1971Allowed

Madhya Pradesh High Court · (1971) JLJ 102 : (1971) MPLJ 436

Transfer of Property Act, 1882 — Section 109

High Courts14 Jan 1971

Madhya Pradesh High Court · (1974) ILR (MP) 270 : (1971) JLJ 498 : (1971) MPLJ 444 : (1971) 28 STC 629

Constitution of India, 1950 — Article 226, 286

High Courts13 Jan 1971Dismissed

Madhya Pradesh High Court · (1974) ILR (MP) 518 : (1971) JLJ 283 : (1971) MPLJ 408

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 438