High Courts29 Nov 1967
SINGHAI NATHURAM SHRINANDANLAL Vs COMMISSIONER OF WEALTH-TAX, M.P.
Madhya Pradesh High Court · (1968) 69 ITR 484
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1967
152 judgments · page 2 of 8
High Courts28 Nov 1967Allowed
Hariprasad and another Vs Mst. Beni Bai
Madhya Pradesh High Court · (1970) JLJ 189 : (1970) MPLJ 55
Contract Act, 1872 — Section 27
High Courts27 Nov 1967
C.S. Angre Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · AIR 1968 MP 168(1) : (1968) 69 ITR 336 : (1969) JLJ 123 : (1968) 13 MPLJ 135 : (1968) MPLJ 135
Wealth Tax Act, 1957 — Section 17(1), 2, 7, 8(1), 8(2)
High Courts27 Nov 1967Dismissed
Rai Debi Prasad Vs Deo Parasnath Ji
Madhya Pradesh High Court · (1970) JLJ 281 : (1970) MPLJ 71
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Madhya Pradesh Public Trust Act, 1951 — Section 32(2)
High Courts24 Nov 1967
Singhai Nathuram Vs Commissioner of Wealth-Tax, M. P. and Nagpitr
Madhya Pradesh High Court · (1969) JLJ 961 : (1969) MPLJ 725
Wealth Tax Act, 1957 — Section 27(1)
High Courts24 Nov 1967Allowed
State of Madhya Pradesh Vs Atmaram
Madhya Pradesh High Court · (1970) JLJ 95 : (1970) MPLJ 195
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts23 Nov 1967Allowed
Dattatraya and others Vs Smt. Annusayabai and another
Madhya Pradesh High Court · (1969) JLJ 870 : (1969) MPLJ 810
High Courts23 Nov 1967
J.M. Pendse Advocate Vs Chandra Gopal Pyaralal Mahajan
Madhya Pradesh High Court · (1972) CriLJ 1207 : (1969) ILR (MP) 381 : (1972) 17 MPLJ 166
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 147, 21, 379, 427, 447
High Courts22 Nov 1967Allowed
Ramnarayan Vs Puran Singh and others
Madhya Pradesh High Court · (1969) JLJ 981 : (1969) MPLJ 927
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Nov 1967Dismissed
Ballabhdas and another Vs Firm Brindaban Puuwar, Proprietor firm Shri Kamlapati
Madhya Pradesh High Court · (1970) JLJ 186 : (1970) MPLJ 64
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)
High Courts17 Nov 1967Dismissed
Ramakant Vs Devilal Sharma and another
Madhya Pradesh High Court · (1969) JLJ 968 : (1969) MPLJ 805
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)
High Courts16 Nov 1967Dismissed
Ghulam Mohammad and another Vs Poonam Chand
Madhya Pradesh High Court · (1969) JLJ 954 : (1969) MPLJ 843
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c)
High Courts16 Nov 1967
Madhya Pradesh Electricity Board Vs Commissioner of Sales Tax
Madhya Pradesh High Court · AIR 1968 MP 163 : (1971) ILR (MP) 967 : (1968) JLJ 415 : (1968) 13 MPLJ 209 : (1968) 21 STC 202
Central Provinces and Berar Sales Tax Act, 1947 — Section 2, 4Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 4, 7
High Courts15 Nov 1967Dismissed
Ghanshyamdas Srivastava Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1968 MP 132 : (1968) JLJ 216 : (1968) 2 LLJ 264 : (1968) 13 MPLJ 14
Constitution of India, 1950 — Article 311(2)
High Courts15 Nov 1967
COMMISSIONER OF Income Tax, M.P. Vs AGHA ABDUL JABBAR KHAN.
Madhya Pradesh High Court · (1968) 69 ITR 36
Income Tax Act, 1922 — Section 16(3)
High Courts14 Nov 1967Allowed
Campalal Vs Padam Chand and others
Madhya Pradesh High Court · (1969) MPLJ 918
Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts14 Nov 1967Allowed
Champalal Gajanand Vs Padam Chand Sheolal Jain and Others
Madhya Pradesh High Court · AIR 1971 MP 133 : (1969) JLJ 1005 : (1969) 14 MPLJ 918
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 78, 8Transfer of Property Act, 1882 — Section 130
High Courts14 Nov 1967Dismissed
Ramchandra Gajraj Vs Anantram Udairam
Madhya Pradesh High Court · (1969) JLJ 916 : (1969) MPLJ 789
Limitation Act, 1908 — Article 182
High Courts10 Nov 1967
Jamul Cement Works Vs State Industrial Court and Others
Madhya Pradesh High Court · (1971) ILR (MP) 445 : (1968) JLJ 242 : (1968) 1 LLJ 131 : (1968) 13 MPLJ 95 : (1968) MPLJ 95
Industrial Disputes Act, 1947 — Section 2
High Courts09 Nov 1967Allowed
Union of India and Another Vs P.K. Roy and Others
Madhya Pradesh High Court · (1969) JLJ 75
States Reorganisation Act, 1956 — Section 9(1)