COURT ARCHIVE

Madhya Pradesh High Court judgments, 1979

278 judgments · page 14 of 14

High Courts23 Jan 1979Dismissed

Bhagwantlal Gayaprasadji Sharma Vs A.W. Kanmadikar and others

Madhya Pradesh High Court · (1979) MPLJ 760

Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 17

High Courts20 Jan 1979Dismissed

General Manager, Security, Paper Mills, Hoshangabad Vs Hari Shanker and another

Madhya Pradesh High Court · (1979) JLJ 562

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2(j), 2(n), 2(n)(vi), 2A

High Courts20 Jan 1979

Security Paper Mill Vs Hari Sankar Namdeo and Another

Madhya Pradesh High Court · (1980) 2 LLJ 61 : (1979) 24 MPLJ 451

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2, 2A, 33, 33C

High Courts19 Jan 1979

Controller of Estate Duty Vs B.K. Tiwari

Madhya Pradesh High Court · (1981) 130 ITR 515

Estate Duty Act, 1953 — Section 5, 6, 64(5), 7

High Courts19 Jan 1979

Commissioner of Sales Tax Vs Byramshaw K. Illava and Sons

Madhya Pradesh High Court · (1980) 45 STC 249

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

High Courts17 Jan 1979

Commissioner of Wealth Tax Vs Manilal C. Desai

Madhya Pradesh High Court · (1981) 127 ITR 793

Wealth Tax Act, 1957 — Section 4(1)

High Courts12 Jan 1979Dismissed

Ramdayal Umraomal Vs Pannalal Jagannathji

Madhya Pradesh High Court · AIR 1979 MP 153 : (1980) ILR (MP) 95 : (1979) JLJ 720 : (1979) 24 MPLJ 736 : (1979) MPLJ 736

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2

High Courts12 Jan 1979

M.P. State Co-operative Land Development Bank Ltd. Vs J.L. Chouksey

Madhya Pradesh High Court · AIR 1980 MP 204 : (1980) ILR (MP) 1176 : (1980) JLJ 623 : (1980) MPLJ 772

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 5, 115, 2(2)

High Courts11 Jan 1979Allowed

Rajdeo Pooranlal Vs State Industrial Court, Indore and another

Madhya Pradesh High Court · (1979) MPLJ 398

Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 45

High Courts11 Jan 1979Allowed

Rajdeo Vs State Industrial Court, Indore and another

Madhya Pradesh High Court · (1979) JLJ 506

Constitution of India, 1950 — Article 226Madhya Pradesh Rajya Sadak Parivahan Seva (Bina Ticket Yatra Ki Rok) Adhiniyam, 1974 — Section 3, 7Road Transport Corporations Act, 1950 — Section 45

High Courts10 Jan 1979Allowed

Prem Narain Kishanlal Vs State of M.P. and others

Madhya Pradesh High Court · (1979) MPLJ 545

Constitution of India, 1950 — Article 226

High Courts10 Jan 1979Allowed

Prem Narain Vs State of M.P. and others

Madhya Pradesh High Court · (1979) JLJ 613

Constitution of India, 1950 — Article 226Madhya Pradesh Van Upaj (vyapar Viniyaman) Adhiniyam, 1969 — Section 13, 17, 19, 19(1)(b), 22

High Courts08 Jan 1979

Bank of India Officers Assn. and Others Vs Bank of India and Another

Madhya Pradesh High Court · (1979) JLJ 342 : (1979) 2 LLJ 401 : (1979) 24 MPLJ 561 : (1979) MPLJ 561

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 19, 3, 4, 9Constitution of India, 1950 — Article 12, 13, 19, 226, 311Representation of the People Act, 1951 — Section 128

High Courts05 Jan 1979Dismissed

Sabir Ali and Another Vs Dewalal and Others

Madhya Pradesh High Court · (1979) ACJ 76

Motor Vehicles Act, 1939 — Section 110D

High Courts03 Jan 1979Dismissed

State of Madhya Pradesh Vs Satyapal Wasson

Madhya Pradesh High Court · AIR 1979 MP 119 : (1981) ILR (MP) 512 : (1979) JLJ 531 : (1979) JLJ 223 : (1979) 24 MPLJ 208 : (1979) MPLJ 208

Arbitration Act, 1940 — Section 30

High Courts02 Jan 1979Dismissed

State of Madhya Pradesh Vs Premabai and Others

Madhya Pradesh High Court · (1979) ACJ 503 : AIR 1979 MP 85 : (1981) ILR (MP) 334 : (1979) JLJ 521 : (1979) 24 MPLJ 214 : (1979) MPLJ 214

Motor Vehicles Act, 1939 — Section 110B, 2(19)

High Courts02 Jan 1979

Aram Singh Chain Singh Vs Hansia Bai and others

Madhya Pradesh High Court · (1981) ILR (MP) 1089 : (1981) JLJ 748 : (1983) MPLJ 426

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 482

High Courts01 Jan 1979Allowed

Ramsharan and Ramdayal Dau Co. Vs Hindustan Steel Ltd., Bhilai

Madhya Pradesh High Court · (1980) JLJ 689

Arbitration Act, 1940 — Section 30, 33