High Courts30 Nov 2007
Munshi and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 187 : (2008) 2 MPHT 447
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 3 of 51
High Courts30 Nov 2007
Kanhiyalal (deceased) through L.Rs. Vs Vishnu Giri and Others
Madhya Pradesh High Court · (2009) ACJ 942
Motor Vehicles Act, 1988 — Section 173
High Courts30 Nov 2007Dismissed
Rajaram Ahirwar Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 3 MPLJ 185
Representation of the People Act, 1950 — Section 20
High Courts30 Nov 2007Dismissed
Radheshyam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 354 : (2008) 1 MPHT 512
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts30 Nov 2007Allowed
Kailashvan Goswami Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1053 : (2008) 3 MPHT 531 : (2008) 2 MPLJ 278
High Courts29 Nov 2007Dismissed
The New India Assurance Co. Ltd. Vs Balu Banjara and Others
Madhya Pradesh High Court · (2008) ILR (MP) 117 : (2008) 2 MPHT 252
Motor Vehicles Act, 1988 — Section 2(28)
High Courts29 Nov 2007
Smt. Meera and Others Vs Jolly Road Lines and Others
Madhya Pradesh High Court · (2008) ILR (MP) 3273 : (2008) 2 MPHT 67
High Courts28 Nov 2007Dismissed
Vinod Kumar Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 212 : (2008) 2 MPHT 18
High Courts28 Nov 2007Allowed
Haridas Chaudhry Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPHT 229
High Courts27 Nov 2007Dismissed
Meharban Singh Vs Smt. Pushpabai and Others
Madhya Pradesh High Court · (2008) ILR (MP) 111 : (2008) 2 MPHT 452
Motor Vehicles Act, 1988 — Section 149, 149(2)
High Courts27 Nov 2007Allowed
R.D.S. Chauhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPHT 237 : (2008) 1 MPLJ 362
Administrative Tribunals Act, 1985 — Section 19
High Courts23 Nov 2007
Deepak Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPHT 256 : (2008) 1 MPLJ 306
Constitution of India, 1950 — Article 14
High Courts22 Nov 2007Allowed
Saudarabai Vs Ram Ratan
Madhya Pradesh High Court · (2008) 2 MPLJ 186
Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts22 Nov 2007
State of M.P. and Others Vs Mahendra Kumar Sharma
Madhya Pradesh High Court · (2008) ILR (MP) 208 : (2008) 2 MPHT 242 : (2008) 1 MPLJ 320
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts22 Nov 2007
Ku. Kavita Sharma Vs Ashwni Kumar and Others
Madhya Pradesh High Court · (2008) ILR (MP) 9 : (2008) 1 MPHT 280
High Courts22 Nov 2007Dismissed
International Electricals and Another Vs Smt. Sunital Jain
Madhya Pradesh High Court · (2008) 2 MPLJ 118
Easements Act, 1882 — Section 52Evidence Act, 1872 — Section 114(e)
High Courts22 Nov 2007Allowed
Wahid Khan Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 1808 : (2008) 1 MPHT 364
Criminal Procedure Code, 1973 (CrPC) — Section 129, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
High Courts21 Nov 2007Allowed
National Insurance Co. Ltd. Vs Santosh and Others
Madhya Pradesh High Court · (2009) ACJ 1625
High Courts21 Nov 2007Dismissed
Asstt. Commissioner of Income Tax Vs D and H Secheron Electrodes (P) Ltd.
Madhya Pradesh High Court · (2008) 173 TAXMAN 188
Income Tax Act, 1961 — Section 145A, 260A
High Courts21 Nov 2007Allowed
Smt. Mahmoodan Khan Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 36 : (2008) 2 MPHT 26