High Courts21 Nov 2007Allowed
Smt. Kapsi Yadav and Others Vs Pradeep @ Bablu and Others
Madhya Pradesh High Court · (2008) ILR (MP) 289 : (2008) 1 MPHT 461
Motor Vehicles Act, 1988 — Section 2
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 4 of 51
High Courts20 Nov 2007
M.P. State Electricity Board and Another Vs Anand transformers Pvt. Ltd. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 193
Madhya Pradesh Re-organisation Act, 2000 — Section 58
High Courts20 Nov 2007Allowed
United India Insurance Co. Ltd. Vs Daulat Singh and Another
Madhya Pradesh High Court · (2008) 116 FLR 1177
High Courts20 Nov 2007Dismissed
D.N. Bharthare Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 Nov 2007Allowed
Surendra Kaurav and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 83 : (2008) 1 MPHT 317
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 Nov 2007
Jagannath Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 162 : (2008) 2 MPHT 168
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 294, 34, 427, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 Nov 2007Allowed
Ashok and Others Vs K.K. Saxena and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 484
Arbitration Act, 1940 — Section 16, 39
High Courts16 Nov 2007Dismissed
B.S. Patel Vs Deputy Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 215 CTR 333 : (2008) 171 TAXMAN 304
Income Tax Act, 1961 — Section 139, 260A, 28, 36, 43B
High Courts16 Nov 2007
Official Liquidator (Jiyajeerao Cotton Mills Ltd.) (In Liquidation) Vs Board for Industrial and Financial Reconstruction and Others
Madhya Pradesh High Court · (2008) 141 CompCas 1 : (2008) 83 SCL 541
COMPANIES ACT, 1956 — Section 446, 529, 529A, 530Transfer of Property Act, 1882 — Section 48
High Courts15 Nov 2007Dismissed
Arun Kumar Patel and Another Vs Smt. Terasi Saket and Others
Madhya Pradesh High Court · (2008) ILR (MP) 282 : (2008) 1 MPHT 457 : (2008) 2 MPLJ 8
Motor Vehicles Act, 1988 — Section 145, 147, 96
High Courts15 Nov 2007
Anil Kumar Gupta Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 2453 : (2008) 1 MPHT 189
Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 420, 463, 464, 467, 468
High Courts15 Nov 2007Allowed
Sita @ Sita Pratap Vaishya Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 74 : (2008) 1 MPHT 92
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227Penal Code, 1860 (IPC) — Section 107, 109, 306, 354
High Courts14 Nov 2007
Smt. Sakribai Vs M.P. Government and Another
Madhya Pradesh High Court · (2008) 117 FLR 88
High Courts13 Nov 2007
Kalu Vs Bansilal Verma and Others
Madhya Pradesh High Court · (2008) ILR (MP) 78 : (2008) 2 MPLJ 81
High Courts13 Nov 2007
Oriental Insurance Company Ltd. Vs Smt. Kantidevi and Others
Madhya Pradesh High Court · (2008) ILR (MP) 275 : (2008) 2 JLJ 393 : (2008) 3 MPHT 458 : (2008) 1 MPLJ 633
Motor Vehicles Act, 1988 — Section 140
High Courts02 Nov 2007Dismissed
Bablu Mandal Vs Smt. Vandana Bhowmik
Madhya Pradesh High Court · (2008) ILR (MP) 180 : (2008) 1 MPHT 273 : (2008) 1 MPLJ 522
Civil Procedure Code, 1908 (CPC) — Section 141, 151Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 2, 263, 268, 295
High Courts02 Nov 2007
State of Madhya Pradesh and Another Vs Shekhar Constructions
Madhya Pradesh High Court · AIR 2008 MP 59 : (2008) 1 ARBLR 638 : (2008) ILR (MP) 20 : (2008) 1 JLJ 23 : (2007) 4 MPHT 503 : (2007) 4 MPLJ 531
Civil Procedure Code, 1908 (CPC) — Section 115, 39Constitution of India, 1950 — Article 141Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts02 Nov 2007Dismissed
Kamla Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2925 : (2008) 2 MPLJ 44
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
High Courts02 Nov 2007
Manoj Kumar Vs Board of Revenue and Others
Madhya Pradesh High Court · AIR 2008 MP 22 : (2007) ILR (MP) 1504 : (2008) 1 JLJ 76 : (2007) 4 MPHT 545 : (2007) 3 MPJR 328 : (2008) 1 MPLJ 152
Constitution of India, 1950 — Article 136, 139A, 141, 144, 226Government of India Act, 1935 — Section 224
High Courts02 Nov 2007
State of Madhya Pradesh and Others Vs Chandra Shekhar Azad Shiksha Prasad Samiti
Madhya Pradesh High Court · AIR 2008 MP 128 : (2007) ILR (MP) 1545 : (2008) 1 JLJ 192 : (2008) 1 MPHT 123 : (2008) 1 MPJR 219 : (2008) 1 MPLJ 127
Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 — Section 2Industrial Disputes Act, 1947 — Section 2