High Courts01 Nov 2007Dismissed
Smt. Birjha Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPHT 203 : (2008) 2 MPLJ 591
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 5 of 51
High Courts01 Nov 2007Dismissed
Khuman Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 344 : (2008) 1 MPLJ 286
Constitution of India, 1950 — Article 227Madhya Bharat Mai Prabandh Tatha Raiyatwadi Bhu-Agam Tatha Krishakadhikar Vidhan — Section 54(7)
High Courts01 Nov 2007Dismissed
Appellate Authority/Transport Commissioner and Others Vs Divisional Manager, M.P. Rajya Parfvahan Nigam
Madhya Pradesh High Court · (2008) 1 MPLJ 294
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(i)
High Courts31 Oct 2007Allowed
Ayyub Ali Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 2216
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts31 Oct 2007Allowed
M.P. Housing Board and Another Vs Sohanlal Chourasia and Another
Madhya Pradesh High Court · (2008) 3 ARBLR 337 : (2008) ILR (MP) 48 : (2008) 2 MPHT 101 : (2008) 2 MPLJ 103
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts31 Oct 2007Dismissed
Ayodhya Singh and Others Vs Smt. Kamlesh Singh and Another
Madhya Pradesh High Court · (2008) 1 MPHT 489
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 27
High Courts31 Oct 2007Dismissed
Harishankar Sharma Vs Shrikrishan Dubey
Madhya Pradesh High Court · (2008) 1 MPHT 223 : (2008) 1 MPLJ 614
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts31 Oct 2007
B.S. Jaiswal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 1 JLJ 291
Constitution of India, 1950 — Article 309, 311
High Courts31 Oct 2007Dismissed
Kamlesh Gour and Rajju @ Shamim Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPHT 22
Penal Code, 1860 (IPC) — Section 149, 302
High Courts31 Oct 2007Allowed
Man Mohan Sadani Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 304 ITR 52 : (2010) 188 TAXMAN 277
Income Tax Act, 1961 — Section 256(1)
High Courts30 Oct 2007
Kusum Thagele and Others Vs National insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2008) 1 MPLJ 134
Motor Vehicles Act, 1988 — Section 166, 2(34)
High Courts30 Oct 2007Allowed
Hafiz Noorbux (dead) through L.Rs. Abdul Rahoof alias Waqar Qureshi and Others Vs Dattatrey Joshi and Others
Madhya Pradesh High Court · (2008) 1 JLJ 314 : (2008) 2 MPHT 215 : (2008) 1 MPLJ 300
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts30 Oct 2007Allowed
Shakuntali Kol Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 153 : (2008) 1 JLJ 415 : (2008) 2 MPHT 97
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 42, 50
High Courts30 Oct 2007Allowed
Prahalad Singh Vs Jammna Bai and Others
Madhya Pradesh High Court · (2008) ILR (MP) 107 : (2008) 2 MPHT 72
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52
High Courts30 Oct 2007
Smt. Manju and Another Vs Ghanshyam and Others Jagat Narayan Vs Dileep and Others Sonu @ Nitesh Yadav Vs Udal Singh and Another Smt. Belakali and Others Vs Suresh Kumar and Another
Madhya Pradesh High Court · AIR 2008 MP 168 : (2007) ILR (MP) 1793 : (2008) 1 MPHT 54
Civil Procedure Code, 1908 (CPC) — Section 122, 129, 139Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 122, 139, 197, 2, 297
High Courts30 Oct 2007Allowed
M.P. State Civil Supplies Corporation Ltd. Vs Marain Agarwal
Madhya Pradesh High Court · (2008) 1 JLJ 297 : (2008) 1 MPLJ 541
Arbitration and Conciliation Act, 1996 — Section 16, 34, 37, 41Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226, 32
High Courts30 Oct 2007Dismissed
Mahesh Chand and Others Vs Nishar Khan
Madhya Pradesh High Court · (2007) 4 MPHT 522 : (2008) 1 MPLJ 503
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 23(j), 23A
High Courts30 Oct 2007
Smt. Shashi Agrawal Vs Ram chandra Agrawal
Madhya Pradesh High Court · (2008) ILR (MP) 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(3)(c)
High Courts30 Oct 2007Allowed
Mandir Shri Ladli Lalji Maharaj Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 3 MPHT 251 : (2008) 2 MPLJ 49
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 36(2)
High Courts30 Oct 2007Dismissed
New India Assurance Co. Ltd. Vs Jai Singh and Another
Madhya Pradesh High Court · (2008) ACJ 1917
Motor Vehicles Act, 1988 — Section 170, 173