High Courts15 Oct 2007Dismissed
Nisha Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 219
Madhya Pradesh Land Revenue Code, 1959 — Section 50
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 7 of 51
High Courts15 Oct 2007Dismissed
Smt. Nisha Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 4 MPHT 519 : (2008) 1 MPLJ 219
Constitution of India, 1950 — Article 226, 227
High Courts15 Oct 2007Dismissed
Gourilal and Another Vs Bane Singh and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 126
Motor Vehicles Act, 1988 — Section 140
High Courts11 Oct 2007Dismissed
Shri Shankaranarayana Construction Company Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2008 MP 5 : (2008) 1 ARBLR 296 : (2007) ILR (MP) 1309 : (2011) 2 JCR 230 : (2008) 1 JLJ 50 : (2007) 4 MPHT 444 : (2008) 1 MPJR 20 : (2008) 1 MPLJ 78
Arbitration Act, 1940 — Section 10, 11, 12, 13, 14Arbitration and Conciliation Act, 1996 — Section 11, 2, 40, 41, 43Constitution of India, 1950 — Article 226, 254
High Courts11 Oct 2007Allowed
Khilawan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 1 JLJ 419
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44
High Courts11 Oct 2007
Bhav Singh Vs Smt. Savirani and Others
Madhya Pradesh High Court · (2008) ACJ 1043 : AIR 2008 MP 1 : (2007) ILR (MP) 1302 : (2008) 2 JCR 159 : (2008) 1 JLJ 134 : (2007) 4 MPHT 460 : (2008) 1 MPJR 11 : (2008) 1 MPLJ 72
Motor Vehicles Act, 1988 — Section 145, 147, 95, 96
High Courts11 Oct 2007Allowed
Commissioner of Income Tax Vs Rathi Finlease Ltd.
Madhya Pradesh High Court · (2008) 215 CTR 429
Income Tax Act, 1961 — Section 143, 260A, 68
High Courts11 Oct 2007Allowed
Kashiram Vs Hariram and Others
Madhya Pradesh High Court · (2008) 1 MPHT 170 : (2008) 1 MPLJ 651
Criminal Procedure Code, 1973 (CrPC) — Section 211, 65
High Courts09 Oct 2007
Khairunisha and Others Vs Subhash @ Punjabi and Others
Madhya Pradesh High Court · (2008) ILR (MP) 82 : (2008) 2 MPHT 259
Motor Vehicles Act, 1988 — Section 163A, 165Penal Code, 1860 (IPC) — Section 302, 427
High Courts09 Oct 2007
Y. Yohannan Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 JLJ 16 : (2008) 2 MPHT 226 : (2008) 2 MPLJ 553
Industrial Disputes Act, 1947 — Section 6
High Courts09 Oct 2007
Smt. Shashibai and Others Vs Smt. Revabai Agrawal and Others
Madhya Pradesh High Court · AIR 2008 MP 64 : (2007) ILR (MP) 1296 : (2008) 1 JLJ 9 : (2007) 4 MPHT 467 : (2008) 3 MPJR 82 : (2008) 1 MPLJ 92
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226, 227
High Courts09 Oct 2007Dismissed
Makhan Vs State of M.P.
Madhya Pradesh High Court · (2007) 10 MP CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 161, 354, 376, 509
High Courts09 Oct 2007
Registrar, Mahatma Gandhi Chitrakoot Gramodaya Vishwavidyalaya, Vice Chancellor, Mahatma Gandhi Chitrakoot Gramodaya Vishwavidyalaya and Purchasing Officer, Mahatma Gandhi Chitrakoot Gramodaya Vishwavidyalaya Vs M.C. Modi and Company, Prop. Deepa Electronics
Madhya Pradesh High Court · (2007) ILR (MP) 1815
Civil Procedure Code, 1908 (CPC) — Section 115, 20Contract Act, 1872 — Section 23
High Courts09 Oct 2007Dismissed
Ramcharan and Others Vs Ram Asrey
Madhya Pradesh High Court · AIR 2008 MP 105 : (2008) 1 MPHT 293 : (2008) 3 MPLJ 189
Easements Act, 1882 — Section 15, 19, 4
High Courts09 Oct 2007
Krishi Upaj Mandi Samita Bada Malhara Vs Yashwant Singh Bundela and Another
Madhya Pradesh High Court · (2008) 118 FLR 188 : (2008) 2 LLJ 105 : (2008) 3 MPHT 540 : (2008) 2 MPLJ 282
Industrial Disputes Act, 1947 — Section 17BMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts09 Oct 2007Allowed
Parasaram and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 JLJ 403
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts09 Oct 2007Dismissed
Manoj Kumar Jain and Another Vs Corporation Bank and Another
Madhya Pradesh High Court · (2008) 1 MPLJ 619
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 34
High Courts09 Oct 2007Allowed
Alok Bhatnagar Vs M.P. State Co-Operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 628
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)Madhya Pradesh State Co-operative Dairy Federation Limited Employees Recruitment, Classification and Conditions of Service Regulations, 1985 — Regulation 13(1)
High Courts09 Oct 2007Allowed
Mohan Vs Bherulal and Another
Madhya Pradesh High Court · (2008) ACJ 1735
High Courts08 Oct 2007Dismissed
Director General, Indian Council of Medical Research and Another Vs Dr. S.C. Dixit and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1293 : (2007) 4 MPHT 525 : (2008) 1 MPLJ 211
Constitution of India, 1950 — Article 226, 227