High Courts05 Oct 2007
Prahladdas Mundra Vs Chief Income Tax Commissioner
Madhya Pradesh High Court · (2007) 10 MP CK 0070
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 8 of 51
High Courts05 Oct 2007Allowed
Diljeet Mohan Gorakshkar and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 4 MPHT 427
Constitution of India, 1950 — Article 226, 227
High Courts05 Oct 2007Dismissed
Sourabh Kumar and Others Vs Registrar, Public Trust and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 628
Madhya Pradesh Public Trust Act, 1951 — Section 14
High Courts05 Oct 2007Allowed
Pujaprathmik Upbhokta Sahkari Bhandar Vs State. of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 513
High Courts04 Oct 2007
Mohammad Isha Vs Vasudeo Nebhnani and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 547
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 91
High Courts04 Oct 2007
Hemant Kumar Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPHT 248 : (2008) 1 MPLJ 319
High Courts04 Oct 2007Dismissed
Omwati and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 JLJ 436 : (2008) 1 MPJR 228 : (2008) 2 MPLJ 12
Constitution of India, 1950 — Article 14, 16
High Courts04 Oct 2007Dismissed
Smt. Rahisha Begum Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 116 FLR 290 : (2007) 4 MPHT 595 : (2008) 1 MPLJ 528
Constitution of India, 1950 — Article 14, 16, 309
High Courts04 Oct 2007Dismissed
Paras Nath Singh Vs G.C. Kewalremani and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1566 : (2008) 2 MPHT 176
Madhya Pradesh Re-organisation Act, 2000 — Section 68
High Courts04 Oct 2007Dismissed
Peoples Chemist and Another Vs Suresh Narayan Vijayvargiya
Madhya Pradesh High Court · (2008) 1 JLJ 166 : (2008) 1 MPLJ 142
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 13, 5, 6
High Courts03 Oct 2007Dismissed
Sanjay Kumawat Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 JLJ 75 : (2007) 4 MPHT 378 : (2008) 1 MPJR 117 : (2007) 4 MPLJ 508
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 227, 228, 375Penal Code, 1860 (IPC) — Section 201, 375, 376, 406, 90
High Courts03 Oct 2007
Rajuwa Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 881
Criminal Procedure Code, 1973 (CrPC) — Section 161, 357Penal Code, 1860 (IPC) — Section 302, 307, 320, 323, 324
High Courts01 Oct 2007Allowed
Sarvajanik Jan Kalyan Parmarthik Nyas Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2008 MP 86 : (2008) 1 MPLJ 537
Contract Act, 1872 — Section 14Registration Act, 1908 — Section 58, 69, 71, 72, 76
High Courts01 Oct 2007Dismissed
Kailashnath Choubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 288
High Courts01 Oct 2007Dismissed
M.P. Motors and Another Vs Dr. Gurvinder Singh and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 36
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 12(1)(f)
High Courts01 Oct 2007Dismissed
Smt. Atibai and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPHT 76 : (2008) 1 MPJR 101 : (2008) 2 MPLJ 83
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Forest Act, 1927 — Section 2Wild Life (Protection) Act, 1972 — Section 18, 2, 27, 29, 32
High Courts28 Sept 2007Dismissed
Pradeep Sharma Vs Jivan Kumar Navlakha and Another
Madhya Pradesh High Court · (2008) 2 MPHT 249 : (2008) 1 MPLJ 316
Madhya Pradesh Municipalities Act, 1961 — Section 26
High Courts28 Sept 2007Dismissed
Deependra Singh @ Deepak Parihar Vs Smt. Shakuntala Pal and Another
Madhya Pradesh High Court · (2008) ILR (MP) 803 : (2008) 1 MPHT 138
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 14, 30Succession Act, 1925 — Section 276, 299, 63
High Courts28 Sept 2007Dismissed
Satish Tyagi Vs Radha Kishan Tyagi and Others
Madhya Pradesh High Court · (2008) CriLJ 1327 : (2008) 1 MPHT 87 : (2008) 1 MPJR 147
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 201, 202, 203Penal Code, 1860 (IPC) — Section 294, 302, 323, 34, 452
High Courts28 Sept 2007Dismissed
Madhav and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 09 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326