High Courts29 Oct 2007Dismissed
Sharad Oswal and Others Vs Madhya Pradesh Poorva Kshetra Vidyut and Another
Madhya Pradesh High Court · (2008) ILR (MP) 226 : (2008) 2 MPLJ 136
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 6 of 51
High Courts29 Oct 2007Dismissed
Santosh Kumar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1762 : (2008) 1 MPHT 383 : (2008) 2 MPLJ 205
Constitution of India, 1950 — Article 226
High Courts26 Oct 2007Dismissed
Ajay Rai Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 1821 : (2008) 1 MPHT 99
Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 397, 401Prevention of Corruption Act, 1988 — Section 13, 7
High Courts26 Oct 2007
Agrawal Indotex Ltd. and Gopal Chandra Agrawal, Director and Shareholder Vs Additional Commissioner, Commercial Tax, Assistant Commissioner, Commercial Tax and Commercial Tax Officer and Tahsildar
Madhya Pradesh High Court · (2008) 1 MPHT 95
Entry Tax Act, 1976 — Section 7(1), 7(5)
High Courts25 Oct 2007
Rabai Devi and Others Vs Rajesh and Others
Madhya Pradesh High Court · (2008) ACJ 1892
Motor Vehicles Act, 1988 — Section 170, 173
High Courts25 Oct 2007Allowed
Vedica College of Education Vs Barkatullah University Arshee Khan and Others Vs Barkatullah University and Others
Madhya Pradesh High Court · AIR 2008 MP 219 : (2007) ILR (MP) 1757 : (2008) 1 MPHT 288
National Council for Teacher Education Act, 1993 — Section 14
High Courts25 Oct 2007Allowed
State of M.P. and Others Vs Prem Singh
Madhya Pradesh High Court · (2008) 2 MPLJ 237
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts24 Oct 2007Dismissed
Hannu @ Hanif Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 10 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 27, 42, 50
High Courts24 Oct 2007Dismissed
Sukhlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 1 JLJ 321
Criminal Procedure Code, 1973 (CrPC) — Section 165, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42, 54, 55
High Courts24 Oct 2007Allowed
Sabir Ali and Another Vs Laik Ahmed and Others
Madhya Pradesh High Court · (2008) 116 FLR 134 : (2008) 1 LLJ 1009
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts24 Oct 2007
Kunjan Singh, Harnam Singh, Chittar Singh and Devi Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 10 MP CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 320, 323, 324, 326
High Courts24 Oct 2007Dismissed
Ram Chandra Dixit and Others Vs Arvind Kumar Jain
Madhya Pradesh High Court · (2007) ILR (MP) 1780 : (2008) 1 MPHT 378 : (2008) 1 MPLJ 488
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f)
High Courts23 Oct 2007Allowed
Munnilal Yadav Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 150 : (2008) 2 MPHT 173
Criminal Procedure Code, 1973 (CrPC) — Section 454Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts23 Oct 2007Allowed
Raj Rajeshwari Nandan Gupta Vs Special Police Establishment, Lok Ayukt
Madhya Pradesh High Court · (2008) 1 JLJ 283 : (2008) 1 MPHT 174 : (2008) 1 MPJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 5Prevention of Corruption Act, 1988 — Section 13, 5, 7
High Courts17 Oct 2007Dismissed
Jagram Shakya and Others Vs Gokul Prasad
Madhya Pradesh High Court · (2008) 1 JLJ 356 : (2008) 1 MPHT 504 : (2008) 1 MPLJ 517
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Oct 2007Dismissed
Hafiz Zakir Hussain Vs The Akola Janta Commercial Co-operative Bank Ltd.
Madhya Pradesh High Court · (2008) 1 MPHT 71
Banking Regulation Act, 1949 — Section 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2(d)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2(c), 3
High Courts17 Oct 2007
Devi Singh Vs Vikram Singh and Others United India Insurance Co. Ltd. Vs Devi Singh and Others
Madhya Pradesh High Court · (2008) ACJ 393 : AIR 2008 MP 18 : (2007) ILR (MP) 1323 : (2011) 1 JCR 546 : (2008) 1 JLJ 68 : (2007) 4 MPHT 535 : (2008) 3 MPJR 5 : (2008) 1 MPLJ 98
Motor Vehicles Act, 1988 — Section 128, 166
High Courts17 Oct 2007Dismissed
Commissioner of Income Tax Vs Shiya Dawoodi Bohara Jamat
Madhya Pradesh High Court · (2008) 304 ITR 336 : (2008) 170 TAXMAN 293
Income Tax Act, 1961 — Section 12A, 12AA, 254, 260A
High Courts16 Oct 2007Allowed
Smt. Meera Rani and Others Vs Ghanshyam Sharma and Others
Madhya Pradesh High Court · (2008) 1 MPHT 75
Constitution of India, 1950 — Article 227
High Courts16 Oct 2007Allowed
Devraj Sharma Vs Naina Devnani and others
Madhya Pradesh High Court · (2008) 3 MPLJ 239
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 12(1)(f)