COURT ARCHIVE

Madhya Pradesh High Court judgments, 1962

289 judgments · page 14 of 15

High Courts31 Jan 1962Dismissed

Laxminarayan Sawalram Vs Dwarkaprasad Rudmal and Another

Madhya Pradesh High Court · AIR 1964 MP 55 : (1963) ILR (MP) 263 : (1963) JLJ 476

Partnership Act, 1932 — Section 28(7), 34, 47, 48, 49Provincial Insolvency Act, 1920 — Section 28

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High Courts30 Jan 1962Allowed

Union of India Vs Allauddin Aulia Sahib, Bidi Manufacturers, Burhanpur

Madhya Pradesh High Court · (1962) JLJ 1003 : (1962) MPLJ 623

Contract Act, 1872 — Section 15LRailways Act, 1890 — Section 72

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High Courts30 Jan 1962Dismissed

Nazir Bhai Haji Ghisabhai Vs Phoolchand Munnalal Jaiswal and Others

Madhya Pradesh High Court · AIR 1962 MP 199 : (1962) JLJ 941 : (1962) 7 MPLJ 570 : (1962) MPLJ 570

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47

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High Courts30 Jan 1962Dismissed

Sitabai Nabya Kulmi Vs Tuljabai Trimbak Kulmi and Another

Madhya Pradesh High Court · AIR 1963 MP 322 : (1963) ILR (MP) 75 : (1963) JLJ 329 : (1963) MPLJ 589

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High Courts29 Jan 1962Allowed

Tejbhan Singh Bhagwant Singh Vs Collector, Rewa and others

Madhya Pradesh High Court · (1962) JLJ 936 : (1962) MPLJ 533

Penal Code, 1860 (IPC) — Section 457

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High Courts29 Jan 1962Dismissed

Bhawanilal Lachchi Ram and Others Vs Badri Lal and Others

Madhya Pradesh High Court · AIR 1964 MP 153 : (1963) JLJ 791

Companies Act, 1956 — Section 11(2)Limitation Act, 1908 — Article 115, 60, 62, 97Partnership Act, 1932 — Section 69

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High Courts25 Jan 1962Dismissed

Inayat Hussain Vs Employees State Insurance Corporation and Others

Madhya Pradesh High Court · AIR 1963 MP 130 : (1963) 7 FLR 299 : (1964) ILR (MP) 292 : (1963) JLJ 627 : (1964) 1 LLJ 677 : (1963) MPLJ 727

Employees State Insurance Act, 1948 — Section 2(17), 40

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High Courts25 Jan 1962Allowed

Ramdas Vs State

Madhya Pradesh High Court · (1962) JLJ 395

Criminal Procedure Code, 1898 (CrPC) — Section 262Penal Code, 1860 (IPC) — Section 379

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High Courts25 Jan 1962

Mohammadi Begum Vs Abdul Majid

Madhya Pradesh High Court · (1963) JLJ 305

Civil Procedure Code, 1908 (CPC) — Section 49

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High Courts23 Jan 1962Dismissed

Ramkunwarbai Vs Ramchandra

Madhya Pradesh High Court · (1963) JLJ 682

Registration Act, 1908 — Section 32

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High Courts23 Jan 1962Dismissed

Shravan Vastralya Vs Har Vilas

Madhya Pradesh High Court · (1963) JLJ 958

Madhya Bharat Panchayat Act, 1949 — Section 65

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High Courts23 Jan 1962Allowed

Bhagwatinand Vs Ramchandra Shivpratap and Another

Madhya Pradesh High Court · AIR 1964 MP 211 : (1963) JLJ 696

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 51

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High Courts23 Jan 1962Dismissed

Kundanmal Uttamchand Vs Jwala Prasad and Another

Madhya Pradesh High Court · AIR 1963 MP 183

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9

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High Courts23 Jan 1962Dismissed

Veerchand Devichand Teli Vs Kashibai Punamchandji Salvi and another

Madhya Pradesh High Court · (1962) JLJ 617 : (1962) MPLJ 895

Contract Act, 1872 — Section 135

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High Courts23 Jan 1962

Victor Solomon David Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1966) CriLJ 841 : (1967) ILR (MP) 601 : (1966) 11 MPLJ 877

Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 100, 102, 302, 304, 34

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High Courts23 Jan 1962Dismissed

Kundanmal Vs Jwala Prasad

Madhya Pradesh High Court · (1962) JLJ 392

Limitation Act, 1908 — Section 5

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High Courts23 Jan 1962Allowed

Victor alias Kaloo Vs State

Madhya Pradesh High Court · (1966) JLJ 587

Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts20 Jan 1962

Shambhudayal Vs Aliya Bi

Madhya Pradesh High Court · (1963) JLJ 85

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts20 Jan 1962Dismissed

Bhawanilal Vs Madanlal

Madhya Pradesh High Court · (1963) JLJ 743

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High Courts19 Jan 1962Allowed

Bismilla Sab Mahboob Sab and others Vs Habib Miyan Ahmad Miyan

Madhya Pradesh High Court · (1962) MPLJ 809

Madhya Pradesh Public Trust Act, 1951 — Section 4, 4(3), 5

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