High Courts06 Mar 1962Allowed
Firm Govind Hanumanprasad of Ujjain Vs Sham Singh and Others
Madhya Pradesh High Court · AIR 1962 MP 354
Provincial Insolvency Act, 1920 — Section 21(2), 4, 75(2), 75(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1962
289 judgments · page 12 of 15
High Courts06 Mar 1962Dismissed
Gore Lal Vs Dropadibai and Others
Madhya Pradesh High Court · AIR 1963 MP 24 : (1962) JLJ 448 : (1962) 7 MPLJ 1007
Workmens Compensation Act, 1923 — Section 2(1)
High Courts05 Mar 1962Allowed
Mohanlal Vs Laxminarayan
Madhya Pradesh High Court · (1962) JLJ 457
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(g)
High Courts05 Mar 1962Dismissed
Rameshwar Singh Vs Union of India (UOI)
Madhya Pradesh High Court · AIR 1962 MP 372 : (1963) 6 FLR 61 : (1963) ILR (MP) 499 : (1962) JLJ 1067 : (1963) 1 LLJ 792 : (1962) 7 MPLJ 717 : (1962) MPLJ 717
Constitution of India, 1950 — Article 310, 311, 311(2)
High Courts05 Mar 1962Allowed
Mohanlal Devilal Vs Laxminarayan Dhulji
Madhya Pradesh High Court · (1962) MPLJ 1000
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(g)
High Courts02 Mar 1962Allowed
Union of India Vs Satyanarain and another
Madhya Pradesh High Court · (1962) JLJ 869 : (1962) MPLJ 682
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10, 80Railways Act, 1890 — Section 77
High Courts02 Mar 1962Allowed
Surajmal Vs Onkar Singh
Madhya Pradesh High Court · (1963) JLJ 688
Madhya Bharat Money Lenders Act, 1950 — Section 3, 3(3)
High Courts02 Mar 1962Allowed
Shyam Sunder Vs Surajmal
Madhya Pradesh High Court · (1962) JLJ 585
Madhya Bharat Money Lenders Act, 1950 — Section 3(3)
High Courts28 Feb 1962Dismissed
Prabhakar Parashuramji Pandit Vs Vikram Sugar Mills Ltd.
Madhya Pradesh High Court · AIR 1963 MP 120 : (1962) MPLJ 319
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(2), 141Companies (Amendment) Act, 1936 — Section 235(1), 235(3)Companies (Amendment) Act, 1956 — Section 543
High Courts28 Feb 1962Allowed
State Vs Umashankar Laxminarayan Jaiswal and Another
Madhya Pradesh High Court · AIR 1962 MP 311 : (1962) 5 FLR 459 : (1963) ILR (MP) 518 : (1962) JLJ 789 : (1962) 2 LLJ 256 : (1962) 7 MPLJ 723 : (1962) MPLJ 723
Factories Act, 1948 — Section 106, 33, 92Limitation Act, 1908 — Section 23
High Courts26 Feb 1962Dismissed
Prabhakar Vs Vikram Sugar Mills Ltd. Alote
Madhya Pradesh High Court · (1963) JLJ 82
Companies Act, 1913 — Section 235, 235(3)
High Courts23 Feb 1962Dismissed
Prem Shankar Sharma Vs Collector and Others
Madhya Pradesh High Court · AIR 1962 MP 262 : (1963) ILR (MP) 579 : (1962) JLJ 997 : (1962) 7 MPLJ 703
Central Provinces and Berar Municipalities Act, 1922 — Section 172, 176(2), 25(6)Central Provinces and Berar Municipalities Rules — Rule 1, 2
High Courts23 Feb 1962
Firm Gopal Company Ltd. and Another Vs Firm Hazarilal Company
Madhya Pradesh High Court · AIR 1963 MP 37 : (1965) ILR (MP) 938 : (1963) JLJ 56 : (1962) 7 MPLJ 781
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 6 Rule 4, 34Contract Act, 1872 — Section 2, 25Interest Act, 1839 — Section 1
High Courts23 Feb 1962Allowed
Kanaiyalal Vs Bhanwarlal
Madhya Pradesh High Court · (1962) JLJ 588
Madhya Bharat Interest Act, 1956 — Section 3Negotiable Instruments Act, 1881 (NI) — Section 44
High Courts23 Feb 1962
Idol Shri 'Shriji' and Others Vs Chaturbhai Mangalbhai Patel and Another
Madhya Pradesh High Court · AIR 1965 MP 4 : (1964) ILR (MP) 429 : (1964) JLJ 448 : (1964) MPLJ 362
Court Fees Act, 1870 — Article 17, 7Madhya Pradesh Public Trust Act, 1951 — Section 32
High Courts23 Feb 1962
SIR HUKAMCHAND AND MUNNALAL CO. Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1962) 46 ITR 794 : (1962) JLJ 974 : (1962) 7 MPLJ 690
Income Tax Act, 1961 — Section 23, 30
High Courts23 Feb 1962
SARDAR TARA SINGH Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1963) ILR (MP) 371 : (1963) 47 ITR 756 : (1962) JLJ 651 : (1962) 7 MPLJ 672 : (1962) MPLJ 672
Income Tax Act, 1922 — Section 10(2)(vi)
High Courts21 Feb 1962Dismissed
Antoo Dhimar, Minor through Guardian Vs Jagat Singh and others
Madhya Pradesh High Court · (1962) JLJ 852 : (1962) MPLJ 657
Motor Vehicles Act, 1988 — Section 96
High Courts21 Feb 1962Allowed
Vishnu Prasad Sharma and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1962 MP 270 : (1962) JLJ 953 : (1962) 7 MPLJ 664
Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts19 Feb 1962Dismissed
Hindu Singh Vs Radhabai
Madhya Pradesh High Court · (1967) JLJ 809
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)