High Courts16 Nov 1962Dismissed
Mahendra Kumar P. Patel Vs The State of M.P., The Sales-tax Officer M.P., Govt. Guna
Madhya Pradesh High Court · AIR 1963 MP 173 : (1963) JLJ 79
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1962
289 judgments · page 2 of 15
High Courts16 Nov 1962Dismissed
Dr. Rambihari Misra Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1964 MP 111 : (1963) JLJ 365
Land Acquisition Act, 1894 — Section 17(4), 2, 4, 5A, 6
High Courts15 Nov 1962Dismissed
Gyarsilal Jagannathprasad Mor Vs Pandit Sitacharan Dubey and Others
Madhya Pradesh High Court · AIR 1963 MP 164 : (1963) 33 CompCas 667 : (1964) ILR (MP) 91 : (1963) JLJ 336
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 18 Rule 2Motor Vehicles Act, 1939 — Section 95(5), 96, 96(1)
High Courts15 Nov 1962Dismissed
Hakim Singh Vs J.C. Mills
Madhya Pradesh High Court · (1963) JLJ 134
Constitution of India, 1950 — Article 227
High Courts14 Nov 1962Allowed
M.P. Transport Company (Priv.) Ltd. Vs R.T.A. Raipur
Madhya Pradesh High Court · (1964) JLJ 127
Constitution of India, 1950 — Article 226, 227
High Courts14 Nov 1962Dismissed
Balkishan Chaturvedi Vs The Chief Secretary, Govt. of Bhopal and Another
Madhya Pradesh High Court · AIR 1963 MP 216 : (1963) JLJ 98
Constitution of India, 1950 — Article 311, 311(2)States Reorganisation Act, 1956 — Section 115(3), 116(1), 116(2)
High Courts14 Nov 1962Allowed
State Vs Mun. Com. Damoh
Madhya Pradesh High Court · (1962) JLJ 1142
Central Provinces and Berar Agricultural Produce Market Act, 1935 — Section 3
High Courts13 Nov 1962Dismissed
Fazal Dad alias Sardar Khan Fateh Ali Vs The State of M.P.
Madhya Pradesh High Court · AIR 1964 MP 272 : (1963) JLJ 153 : (1965) MPLJ 329
Citizenship Act, 1955 — Section 11, 12Citizenship Rules, 2009 — Rule 3Constitution of India, 1950 — Article 7
High Courts12 Nov 1962Allowed
Gangadas Vs Municipal Council, Bhopal
Madhya Pradesh High Court · (1965) JLJ 330
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 2(2), 2(2)(i), 349, 357, 357(4)
High Courts12 Nov 1962Allowed
Ramratan Balchand Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1964 MP 114 : (1964) ILR (MP) 242 : (1964) JLJ 24 : (1963) MPLJ 20
Constitution of India, 1950 — Article 311, 311(2)
High Courts09 Nov 1962Dismissed
Kaliyanchand Devilal Vs Kanchanbai Butilal and Others
Madhya Pradesh High Court · AIR 1963 MP 220 : (1964) ILR (MP) 340 : (1963) MPLJ 745
Land Acquisition Act, 1894 — Section 18(1), 18(2)
High Courts07 Nov 1962
In Re: Amboo Bhai Patel
Madhya Pradesh High Court · (1963) JLJ 465
Civil Procedure Code, 1908 (CPC) — Section 80Motor Vehicles Act, 1988 — Section 130
High Courts07 Nov 1962Allowed
Anand Narain Vs State of M.P.
Madhya Pradesh High Court · AIR 1964 MP 318 : (1963) MPLJ 21
Constitution of India, 1950 — Article 311, 311(2)
High Courts07 Nov 1962Allowed
Chhotibai Vs Ganeshlal and Others
Madhya Pradesh High Court · AIR 1964 MP 302 : (1964) ILR (MP) 570 : (1965) JLJ 201
High Courts07 Nov 1962Allowed
Sakinabai Vs Sakinabai Bohra and Another
Madhya Pradesh High Court · AIR 1963 MP 286 : (1963) JLJ 120
Registration Act, 1908 — Section 2(10), 25, 32, 34, 35Transfer of Property Act, 1882 — Section 3
High Courts06 Nov 1962Dismissed
Kaliyanchand Vs Kanchanbai
Madhya Pradesh High Court · (1963) JLJ 48
Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts05 Nov 1962
The State of Madhya Pradesh Vs Manji Raghu and Others
Madhya Pradesh High Court · (1964) CriLJ 94
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts05 Nov 1962
State Vs Manji Raghu
Madhya Pradesh High Court · (1964) JLJ 439
Criminal Procedure Code, 1898 (CrPC) — Section 133, 438
High Courts01 Nov 1962Allowed
Mohammad Sadiq Vs State
Madhya Pradesh High Court · (1963) JLJ 187
Central Provinces and Berar Panchayats Act, 1946 — Section 10(1), 10(2)Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 1962Dismissed
Lalchand Dhanalal Vs Dharamchand and Others
Madhya Pradesh High Court · AIR 1965 MP 102 : (1965) ILR (MP) 800 : (1965) JLJ 1167
Civil Procedure Code, 1908 (CPC) — Section 100Gwalior Limitation Act, 1971 — Section 6(1)Limitation Act, 1908 — Section 10, 11, 12, 13, 14