High Courts03 Feb 1981
Porwal Udhyog (India) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 135 ITR 591 : (1981) 6 TAXMAN 352
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1981
225 judgments · page 11 of 12
High Courts03 Feb 1981Dismissed
Sabir Hussain Vs Vikram University and others
Madhya Pradesh High Court · (1981) JLJ 500
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 2(ii), 49
High Courts02 Feb 1981Allowed
Ashok Kumar Doshi Vs Siyaram Chhotelal Vaisya
Madhya Pradesh High Court · (1982) JLJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jan 1981Allowed
Ramkishan Hiralal Vs State of M.P.
Madhya Pradesh High Court · (1981) 01 MP CK 0022
Penal Code, 1860 (IPC) — Section 395, 397
High Courts30 Jan 1981
Bhagguram and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) CriLJ 106
Criminal Procedure Code, 1973 (CrPC) — Section 176Penal Code, 1860 (IPC) — Section 201, 203, 218, 302, 304
High Courts30 Jan 1981
Commissioner of Sales Tax Vs T.A. Lokhandwala
Madhya Pradesh High Court · (1981) 48 STC 529
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
High Courts30 Jan 1981Allowed
Pahalwan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) JLJ 300 : (1983) MPLJ 449
Arms Act, 1959 — Section 25, 25(1)(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 399, 402
High Courts30 Jan 1981Allowed
Shashank Shekar Mourya and others Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 646
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts28 Jan 1981
M.P. Warehousing Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 133 ITR 158
Income Tax Act, 1961 — Section 10(20A), 10(21), 10(22), 10(29)
High Courts28 Jan 1981
Commissioner of Sales Tax Vs L. Vasudeo Rao
Madhya Pradesh High Court · (1981) 48 STC 447
Central Sales Tax Act, 1956 — Section 8
High Courts23 Jan 1981
Pulikkottial Cheru Zechariah Vs Smt. Mary Zechariah and Another
Madhya Pradesh High Court · AIR 1981 MP 112 : (1981) JLJ 178
Divorce Act, 1869 — Section 10
High Courts21 Jan 1981
Chunnilal Onkarlal (HUF) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 135 ITR 580 : (1981) 6 TAXMAN 141
Income Tax Act, 1961 — Section 131, 256(1)
High Courts17 Jan 1981
Bapulal Ramchandra Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 137 ITR 23 : (1981) 6 TAXMAN 378
Income Tax Act, 1961 — Section 271(1)
High Courts16 Jan 1981
Mohanlal Mahribal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 133 ITR 683
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts15 Jan 1981
M.P. State Vs L.C. Bhagwani
Madhya Pradesh High Court · (1982) CriLJ 183
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7
High Courts14 Jan 1981
Alok Paper Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 139 ITR 1064
Income Tax Act, 1961 — Section 251, 263
High Courts14 Jan 1981
ALOK PAPER INDUSTRIES Vs COMMISSIONER OF Income Tax M.P.
Madhya Pradesh High Court · (1983) 139 ITR 1064
Income Tax Act, 1961 — Section 251, 263, 31
High Courts13 Jan 1981
Bhojmal and Sons Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1982) 50 STC 36
Central Sales Tax Act, 1956 — Section 3, 4, 6, 8, 9
High Courts13 Jan 1981Dismissed
Chhitoo Hirajee and others Vs Sakharam Umdia and others
Madhya Pradesh High Court · (1981) JLJ 487 : (1982) MPLJ 499
Civil Procedure Code, 1908 (CPC) — Section 151Madhya Pradesh Land Revenue Code, 1959 — Section 117
High Courts12 Jan 1981Allowed
Ishak Mohammad and another Vs Mohammad Tahir Khan and another
Madhya Pradesh High Court · (1981) JLJ 468
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12, 13, 13, 13(1)