COURT ARCHIVE

Madhya Pradesh High Court judgments, 1981

225 judgments · page 8 of 12

High Courts08 Apr 1981Allowed

Jawahar and Co., Katni and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1981 MP 214 : (1981) JLJ 580 : (1981) 26 MPLJ 519 : (1981) MPLJ 519

Constitution of India, 1950 — Article 14Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 12, 4, 7

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High Courts08 Apr 1981Allowed

Kishan and Others Vs M.P. State Road Transport Corporation, Bairagarh, Bhopal and Another

Madhya Pradesh High Court · AIR 1982 MP 83

Motor Vehicles Act, 1939 — Section 110B

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High Courts08 Apr 1981Allowed

Barkat Ali Hussain Ali Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1981) 04 MP CK 0003

Constitution of India, 1950 — Article 311

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High Courts07 Apr 1981

Controller of Estate Duty Vs Smt. Leelabai Deodhar

Madhya Pradesh High Court · (1981) 04 MP CK 0007

Estate Duty Act, 1953 — Section 63(4), 64(3)

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High Courts06 Apr 1981

Commissioner of Income Tax Vs Alok Paper Industries

Madhya Pradesh High Court · (1982) 138 ITR 729

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)

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High Courts06 Apr 1981

Maharaja Gajendrapal Singh of Jhabua Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 137 ITR 151 : (1982) 9 TAXMAN 241

Madhya Bharat Abolition of Jagirs Act, 1951 — Section 9

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High Courts02 Apr 1981Allowed

Hari Shankar Vs Kailash Narayan and Others

Madhya Pradesh High Court · AIR 1982 MP 47 : (1981) 26 MPLJ 589 : (1981) MPLJ 589

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 19(1)Specific Relief Act, 1963 — Section 37

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High Courts31 Mar 1981

Commissioner of Wealth-tax Vs Narayandas J. Hemani

Madhya Pradesh High Court · (1983) 143 ITR 87

Wealth Tax Act, 1957 — Section 2, 3, 5, 5(1)

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High Courts31 Mar 1981

Arya Confectionery Works Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 143 ITR 814

Income Tax Act, 1961 — Section 145(1), 256(2)

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High Courts31 Mar 1981

Lakhpat Singh Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1981) 7 TAXMAN 104

Civil Procedure Code, 1908 (CPC) — Section 2, 3, 5Income Tax Act, 1961 — Section 139(1), 144, 146, 148, 149

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High Courts30 Mar 1981Allowed

Gopal Vs Rajendra and Others

Madhya Pradesh High Court · (1981) ACJ 406

Motor Vehicles Act, 1988 — Section 110D

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High Courts19 Mar 1981

Commissioner of Income Tax Vs Ratlam Straw-Board Mills P. Ltd.

Madhya Pradesh High Court · (1981) 6 TAXMAN 230

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High Courts17 Mar 1981

Kundanlal Maru Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 135 ITR 84

Income Tax Act, 1961 — Section 256(1)

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High Courts17 Mar 1981

Malwa Oil Mills Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 136 ITR 240

Income Tax Act, 1961 — Section 144, 146, 184(4), 256(1)

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High Courts17 Mar 1981

Commissioner of Income Tax Vs G.B.J. Seth

Madhya Pradesh High Court · (1981) 6 TAXMAN 318

Civil Procedure Code, 1908 (CPC) — Section 2(11)Income Tax Act, 1961 — Section 159, 159(1), 159(5), 159(6), 161(1)

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High Courts17 Mar 1981

Commissioner of Income Tax Vs G.B.J. Seth and Another

Madhya Pradesh High Court · (1982) 133 ITR 192

Civil Procedure Code, 1908 (CPC) — Section 2(11)Income Tax Act, 1961 — Section 159, 161, 162, 168, 168(1)

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High Courts16 Mar 1981Dismissed

Pannalal Kankariya and Sons Vs Additional Assistant Commissioner of Sales Tax and Others

Madhya Pradesh High Court · (1982) JLJ 434 : (1981) 26 MPLJ 580 : (1981) MPLJ 580 : (1982) 49 STC 64

Central Sales Tax Act, 1956 — Section 8, 9Constitution of India, 1950 — Article 143, 226, 246

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High Courts13 Mar 1981Dismissed

Jiwanlal Agrawal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1981 MP 186 : (1981) JLJ 554 : (1981) 26 MPLJ 412

Madhya Pradesh Municipalities Act, 1961 — Section 16, 16(1), 16(2), 326, 328

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High Courts13 Mar 1981

Anil Kumar Tody Vs Commissioner of Wealth-tax

Madhya Pradesh High Court · (1982) 138 ITR 759

Wealth Tax Act, 1957 — Section 18(1), 18(3)

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High Courts12 Mar 1981

Kundanlal Meru Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1981) 7 TAXMAN 95

Income Tax Act, 1961 — Section 256(1)

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