High Courts01 Dec 1981Dismissed
Devilal Vs Kinkar Narmadaprasad and Others
Madhya Pradesh High Court · AIR 1982 MP 45
Representation of the People Act, 1951 — Section 79, 82, 86
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1981
225 judgments · page 2 of 12
High Courts30 Nov 1981Partly Allowed
Prakash Chandra and Others Vs Jogendra Singh
Madhya Pradesh High Court · AIR 1983 MP 70
Motor Vehicles Act, 1939 — Section 110B
High Courts30 Nov 1981
Smt. Renu Vaid Vs Ravi Vaid
Madhya Pradesh High Court · AIR 1982 MP 81 : (1982) JLJ 227 : (1982) 27 MPLJ 126
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts30 Nov 1981Allowed
K.P. Sons Vs The Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1982 MP 91 : (1982) JLJ 489 : (1982) 27 MPLJ 109
Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 28Railways Rules, 1890 — Rule 201(10)
High Courts30 Nov 1981
Bharat Bhushan Bharoava Vs Chandra Mohan and Sant Prasad Tandon
Madhya Pradesh High Court · (1982) JLJ 135 : (1982) MPLJ 239
Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1981Allowed
Laximarain Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 37
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42
High Courts24 Nov 1981Allowed
Ram Singh Vs Bherulal
Madhya Pradesh High Court · AIR 1982 MP 95 : (1982) 27 MPLJ 42
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts23 Nov 1981
Jagdish Agarwal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1982) 31 CTR 280 : (1983) 143 ITR 941
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18(2A)
High Courts21 Nov 1981
Commissioner of Sales Tax Vs Chhogmal Shankarlal
Madhya Pradesh High Court · (1983) 52 STC 42
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1), 27(2), 43(1)
High Courts21 Nov 1981
Commissioner of Income Tax Vs M.P. Bidi Leaves and Company
Madhya Pradesh High Court · (1983) 144 ITR 487
Income Tax Act, 1961 — Section 256
High Courts19 Nov 1981Dismissed
Gulab Chand Vs State of M.P.
Madhya Pradesh High Court · (1982) JLJ 170
Madhya Pradesh Dakaiti Prabhavit Kshetra Adhyadesh, 1981 — Section 11Penal Code, 1860 (IPC) — Section 342, 344, 365, 385
High Courts16 Nov 1981Dismissed
Khachhiram Bhagriram Vs Commissioner of Sales Tax, Indore and Another
Madhya Pradesh High Court · (1982) JLJ 642 : (1982) MPLJ 134
Madhya Pradesh Sthaniya Kshetra me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 2(b)
High Courts13 Nov 1981
H.H. Maharaja Raja Pawer Dewas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 138 ITR 518 : (1983) 15 TAXMAN 363
Income Tax Act, 1961 — Section 144B, 2(47), 263, 263(1)
High Courts12 Nov 1981
Popular Engineering Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 398
Income Tax Act, 1961 — Section 254, 254(1), 254(2), 254(4), 256
High Courts09 Nov 1981Allowed
Hari Mohan Matadin Vs Jagannath Prasad Sharma and others
Madhya Pradesh High Court · (1982) MPLJ 315
Fatal Accidents Act, 1855 — Section 2
High Courts09 Nov 1981Allowed
Hari Mohan Matadin Vs Jagannath Prasad Sharma and Others
Madhya Pradesh High Court · (1982) ACJ 40
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110D, 110F
High Courts05 Nov 1981
Purshottam Vijay and etc. Vs The State and Others
Madhya Pradesh High Court · (1982) CriLJ 243 : (1983) 28 MPLJ 694
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 253, 293, 321, 338, 35Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 465
High Courts04 Nov 1981Dismissed
Sobran Singh Rajaram Goojar Vs State of M. P. and others
Madhya Pradesh High Court · (1983) JLJ 40 : (1982) MPLJ 363
National Security Ordinance, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 380, 457
High Courts03 Nov 1981Allowed
Anant Gadre Vs Smt. Gomtibai and Others
Madhya Pradesh High Court · AIR 1983 MP 72 : (1983) ILR (MP) 252 : (1983) JLJ 265 : (1983) 28 MPLJ 13
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 2
High Courts30 Oct 1981
Subhashchandra Vs Smt. Narbadabai
Madhya Pradesh High Court · AIR 1982 MP 236 : (1983) ILR (MP) 153 : (1983) JLJ 367 : (1982) 27 MPLJ 617
Contract Act, 1872 — Section 23Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 4