COURT ARCHIVE

Madhya Pradesh High Court judgments, 1981

225 judgments · page 4 of 12

High Courts30 Sept 1981

Vimal and Amar Talkies Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 26 CTR 451 : (1982) 138 ITR 660 : (1982) JLJ 324 : (1982) 27 MPLJ 34 : (1982) 10 TAXMAN 283

Income Tax Act, 1922 — Section 26(1)Income Tax Act, 1961 — Section 187, 187(1), 187(2), 188, 189

Read judgment

High Courts30 Sept 1981Dismissed

Shri Nabhi Nondan Digamber Jain Hitopdeshani Sabha, Bina, Itawa Vs Ramesh Chand

Madhya Pradesh High Court · AIR 1983 MP 10 : (1983) ILR (MP) 387 : (1983) JLJ 469

Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 22Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

Read judgment

High Courts25 Sept 1981

Commissioner of Income Tax Vs Pradeep Shantaram Padgaonkar

Madhya Pradesh High Court · (1983) 143 ITR 785

Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)

Read judgment

High Courts23 Sept 1981Partly Allowed

Anjuman Islamia Vs Najim Ali and Others

Madhya Pradesh High Court · AIR 1982 MP 17 : (1982) JLJ 544 : (1983) 28 MPLJ 679

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 10Specific Relief Act, 1963 — Section 34

Read judgment

High Courts22 Sept 1981Dismissed

Surendra Kumar , Jabalpur Vs Kumari Lilawati Violet Manorama Laxmanan, Jabalpur and Others

Madhya Pradesh High Court · AIR 1982 MP 49 : (1982) JLJ 306 : (1982) 27 MPLJ 62

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(4), 2, 26

Read judgment

High Courts19 Sept 1981

Commissioner of Income Tax Vs Sharda Talkies

Madhya Pradesh High Court · (1984) 146 ITR 133

Income Tax Act, 1961 — Section 37(1)

Read judgment

High Courts19 Sept 1981Allowed

Nathulal (since deceased) through L.Rs. and Another Vs Ambaram and Another

Madhya Pradesh High Court · AIR 1982 MP 114 : (1982) JLJ 63 : (1982) 27 MPLJ 59

Limitation Act, 1908 — Article 142, 144

Read judgment

High Courts19 Sept 1981Dismissed

Gulabchand Kannoolal Vs State of M.P. and Others

Madhya Pradesh High Court · (1982) MPLJ 7

Madhya Pradesh Dakaiti Prabhavit Kshetra Adhyadesh, 1981 — Section 11Penal Code, 1860 (IPC) — Section 342, 344, 364, 365, 385

Read judgment

High Courts18 Sept 1981Dismissed

Chameli Devi Vs New India Assu. Co. Ltd.

Madhya Pradesh High Court · (1982) ACJ 63

Motor Vehicles Act, 1939 — Section 2(20), 2(7), 2(8)

Read judgment

High Courts18 Sept 1981Dismissed

Chameli Devi Shivanshankar Lal Vaishya Vs New India Insurance Co. Ltd., Kanpur

Madhya Pradesh High Court · (1982) MPLJ 557

Motor Vehicles Act, 1939 — Section 2(8)

Read judgment

High Courts17 Sept 1981Dismissed

Kanhaiyalal Vs Virendra Kumar and Others

Madhya Pradesh High Court · AIR 1981 MP 268

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Representation of the People Act, 1951 — Section 52, 86(1)

Read judgment

High Courts17 Sept 1981Dismissed

Naresh Chander Vasudeva Vs Union of India and Others

Madhya Pradesh High Court · (1982) MPLJ 223

Army Act, 1950 — Section 18

Read judgment

High Courts16 Sept 1981Dismissed

Satyalata and Others Vs Anwarkhan and Another

Madhya Pradesh High Court · (1982) ACJ 386

Motor Vehicles Act, 1939 — Section 110A, 110CC, 110D

Read judgment

High Courts16 Sept 1981Dismissed

Israr Ahmad Mansuri Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1982 MP 205 : (1983) ILR (MP) 31 : (1982) 27 MPLJ 695

Evidence Act, 1872 — Section 115

Read judgment

High Courts15 Sept 1981Allowed

Board of Directors of Shri Ganesh Sahakari Vipnan (Marketing) Sanstha Maryadit and Another Vs Deputy Registrar, Co-operative Societies, Khargone and Others

Madhya Pradesh High Court · (1981) JLJ 774 : (1982) MPLJ 46

Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(7)

Read judgment

High Courts15 Sept 1981

Paster J.S. Singh Vs Smt. Jyotsana Singh and Another

Madhya Pradesh High Court · AIR 1982 MP 122 : (1982) ILR (MP) 389 : (1982) 27 MPLJ 389

Divorce Act, 1869 — Section 10, 13(3), 3, 3(3)

Read judgment

High Courts15 Sept 1981Allowed

Radha Kishan Vs Bhagwan Das Choubey

Madhya Pradesh High Court · (1988) MPJR 169

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(h)

Read judgment

High Courts13 Sept 1981

Pastor J.S. Singh Vs Jyoti Singh

Madhya Pradesh High Court · (1982) JLJ 500

Divorce Act, 1869 — Section 10, 17, 3, 3(3)

Read judgment

High Courts12 Sept 1981Dismissed

Lt. Col. Naresh Singh Vs Union of India and Others

Madhya Pradesh High Court · (1982) JLJ 266

Army Act, 1950 — Section 18Constitution of India, 1950 — Article 14, 16, 225, 227

Read judgment

High Courts11 Sept 1981

Babulal Chowdhary Vs Editor and Publisher of Local Hindi Daily Nav Bharat and Others

Madhya Pradesh High Court · (1982) CriLJ 1190 : (1982) JLJ 230 : (1981) 26 MPLJ 777

Prisons Act, 1894 — Section 59

Read judgment