High Courts10 Sept 1981
Isa and Another Vs Kashibai and Others
Madhya Pradesh High Court · (1982) ACJ 65 : AIR 1982 MP 199
Motor Vehicles Act, 1939 — Section 110A, 110B
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1981
225 judgments · page 5 of 12
High Courts10 Sept 1981Allowed
Tulsibai (deceased, through L.Rs.) Vs Bherulal
Madhya Pradesh High Court · AIR 1982 MP 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4
High Courts09 Sept 1981
Nanda and Others Vs Lachhman and Others
Madhya Pradesh High Court · AIR 1982 MP 8 : (1982) 27 MPLJ 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts09 Sept 1981
Commissioner of Sales Tax Vs Gyanmal Kesharichand
Madhya Pradesh High Court · (1984) 55 STC 140
Constitution of India, 1950 — Article 348
High Courts08 Sept 1981
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) JLJ 734
Income Tax Act, 1961 — Section 35B(1), 80J
High Courts04 Sept 1981Dismissed
State of Madhya Pradesh Vs Nagar Palika, Mandsaur
Madhya Pradesh High Court · AIR 1981 MP 263 : (1983) 28 MPLJ 372
Land Acquisition Act, 1894 — Section 23, 23(1), 24, 9
High Courts03 Sept 1981
Commissioner of Income Tax Vs Anand Transport Co. Pvt. Ltd.
Madhya Pradesh High Court · (1982) 28 CTR 55 : (1983) ILR (MP) 175 : (1982) 137 ITR 300 : (1982) JLJ 754 : (1982) 10 TAXMAN 89
Income Tax Act, 1961 — Section 147
High Courts01 Sept 1981
In Re: Ananddhar Diwan
Madhya Pradesh High Court · (1982) MPLJ 453
Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Adhiniyam, 1972 — Section 2Madhya Pradesh Land Revenue Code, 1959 — Section 256(ii)Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 14
High Courts26 Aug 1981Allowed
Idol Ganeshji Maharaj and others Vs J.M. Anand and another
Madhya Pradesh High Court · (1983) JLJ 248
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 1981
Azim Shah and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) CriLJ 1135 : (1982) JLJ 329 : (1981) 26 MPLJ 730
Criminal Procedure Code, 1973 (CrPC) — Section 401, 432, 433, 433APenal Code, 1860 (IPC) — Section 57Prisons Act, 1894 — Section 50, 59
High Courts26 Aug 1981Dismissed
U.P. Singh Vs Board of Governors, MACT, Bhopal and Others
Madhya Pradesh High Court · AIR 1982 MP 59 : (1982) JLJ 653 : (1982) 27 MPLJ 75
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 35
High Courts25 Aug 1981Partly Allowed
M.T. Cloth Market Merchants Association, Indore Vs Indore Municipal Corporation, Indore and Others
Madhya Pradesh High Court · AIR 1982 MP 180 : (1982) JLJ 409 : (1983) 28 MPLJ 284
Constitution of India, 1950 — Article 226, 265Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 132(1), 132(2), 132(6), 133
High Courts25 Aug 1981
Commissioner of Income Tax Vs Jabalpur Transport Development Co.
Madhya Pradesh High Court · (1983) 143 ITR 964
Income Tax Act, 1961 — Section 184(7), 185(3), 246
High Courts21 Aug 1981Dismissed
M.P. Oil Extraction Pvt. Ltd., Raipur and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1982 MP 1 : (1982) JLJ 795 : (1983) 28 MPLJ 579
Constitution of India, 1950 — Article 14, 226, 299Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 2
High Courts21 Aug 1981Allowed
Nirmala Ramgopal Porwal Vs Secretary to The Govt. of M.P. Home Department, Bhopal and others
Madhya Pradesh High Court · (1983) MPLJ 467
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5Constitution of India, 1950 — Article 14, 21, 22(4), 22(5), 226
High Courts19 Aug 1981Allowed
M.P. Electricity Board, Jabalpur Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1982) JLJ 1
Factories Act, 1948 — Section 2(m)
High Courts18 Aug 1981
Controller of Estate Duty Vs Smt. Rani Bahu
Madhya Pradesh High Court · (1982) ILR (MP) 300 : (1983) 142 ITR 843 : (1981) 26 MPLJ 747 : (1981) MPLJ 747
Estate Duty Act, 1953 — Section 10, 39, 57Hindu Succession Act, 1956 — Section 14
High Courts18 Aug 1981
Karan Singh Vs State of M.P.
Madhya Pradesh High Court · (1982) CriLJ 2133
Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts18 Aug 1981
Controller of Estate Duty Bhopal Vs Rani Bahu
Madhya Pradesh High Court · (1982) JLJ 42
Estate Duty Act, 1953 — Section 39(1), 64(1)
High Courts13 Aug 1981Allowed
Nemichand Bhansali Vs Superintendent of Central Excise (Preventive) Raipur and Others
Madhya Pradesh High Court · AIR 1981 MP 253 : (1981) 8 ELT 938 : (1982) JLJ 464 : (1981) 26 MPLJ 699 : (1981) MPLJ 699
Gold (Control) Act, 1968 — Section 16, 16(1), 16(3), 16(5)