High Courts02 Mar 1973Dismissed

Sheo Bhagwan Vs Mst. Durgadevi and others

Madhya Pradesh High Court · (1979) ILR (MP) 349 : (1974) MPLJ 689

Civil Procedure Code, 1908 (CPC) — Section 21, 99Evidence Act, 1872 — Section 92Partnership Act, 1932 — Section 42, 42(c), 63
High Courts13 Feb 1973Dismissed

Gajanan Saw Mill Vs The State of M.P. and Others

Madhya Pradesh High Court · AIR 1973 MP 235 : (1976) ILR (MP) 123 : (1973) JLJ 733 : (1973) 18 MPLJ 766

Constitution of India, 1950 — Article 226Madhya Pradesh Forest Produce (Trade Regulation) Act, 1969 — Section 5
High Courts22 Jan 1973Dismissed

Girja Shankar Shukla Vs Sub-Divisional Officer, Harda and Others

Madhya Pradesh High Court · AIR 1973 MP 104 : (1974) ILR (MP) 885 : (1973) JLJ 405 : (1973) 18 MPLJ 411

Madhya Pradesh General Clauses Act, 1957 — Section 2(6)Madhya Pradesh Land Revenue Code, 1959 — Section 16, 17, 22Madhya Pradesh Municipalities Act, 1961 — Section 35, 55(3)