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Madhya Pradesh High Court judgments, 1973

127 judgments · page 3 of 7

High Courts18 Aug 1973Dismissed

Dhanpal Singh and Others Vs Hariram

Madhya Pradesh High Court · AIR 1974 MP 32 : (1976) ILR (MP) 1031 : (1973) JLJ 1101 : (1973) 18 MPLJ 1014

Civil Procedure Code, 1908 (CPC) — Section 92Madhya Pradesh Public Trust Act, 1951 — Section 27, 5, 8
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High Courts08 Aug 1973Allowed

State of Madhya Pradesh Vs Mojilal

Madhya Pradesh High Court · (1976) ILR (MP) 70 : (1973) JLJ 1097 : (1973) 18 MPLJ 986

Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(b), 252Essential Commodities Act, 1955 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 21
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High Courts31 Jul 1973Dismissed

Bhagwat Narayan Dwivedi Vs Kasturi

Madhya Pradesh High Court · AIR 1974 MP 26 : (1973) JLJ 798 : (1973) 18 MPLJ 899

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98, 151
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High Courts13 Jul 1973Allowed

Than Singh and Others Vs Barelal and Another

Madhya Pradesh High Court · AIR 1974 MP 24 : (1979) ILR (MP) 56 : (1974) JLJ 296 : (1974) 19 MPLJ 145 : (1974) MPLJ 145

Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 20(4)
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