High Courts29 Nov 1965
Nandkishore Vs Parwatibai
Madhya Pradesh High Court · (1966) JLJ 650 : (1967) MPLJ 673
Civil Procedure Code, 1908 (CPC) — Section 26Hindu Marriage Act, 1955 — Section 19
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1965
182 judgments · page 2 of 10
High Courts26 Nov 1965
Commissioner of Sales Tax Vs Shri Allwyn Cooper
Madhya Pradesh High Court · (1968) 21 STC 417
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 269, 286
High Courts26 Nov 1965Dismissed
Radhomal and others Vs Bhagwandas and others
Madhya Pradesh High Court · (1969) MPLJ 801
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10
High Courts25 Nov 1965Dismissed
Ramgopal Satyanarain, Bus Operator Vs M.P. State Road Transport Corporation and Others
Madhya Pradesh High Court · AIR 1966 MP 227 : (1966) JLJ 488 : (1966) 11 MPLJ 586
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13Constitution of India, 1950 — Article 226
High Courts25 Nov 1965Partly Allowed
Radhikabai Vs Sadhuram Awatrai
Madhya Pradesh High Court · (1965) 11 MP CK 0013
Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 1965Allowed
Shivkunwarbai Vs The State and Others
Madhya Pradesh High Court · AIR 1967 MP 6
Constitution of India, 1950 — Article 226, 366(10), 372Madhya Pradesh Government Premises (Eviction) Act, 1952 — Section 3, 6
High Courts24 Nov 1965Dismissed
Municipal Committee, Raipur Vs Kanhaiyalal
Madhya Pradesh High Court · (1966) JLJ 404
Central Provinces and Berar Municipalities Act, 1922 — Section 176, 42
High Courts24 Nov 1965Dismissed
Amar Singh Vs Anopa
Madhya Pradesh High Court · (1971) MPLJ 209
Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 21
High Courts23 Nov 1965Dismissed
Manaklal Lila Sao Vs Collector, Seoni and others
Madhya Pradesh High Court · (1968) ILR (MP) 695 : (1966) JLJ 444 : (1966) MPLJ 359
Constitution of India, 1950 — Article 226, 352Madhya Pradesh Municipalities Act, 1961 — Section 19, 19(1), 19(1)(a), 19(1)(b), 2
High Courts17 Nov 1965Dismissed
M/S Motilal Omprakash, General Merchant, Commission Agent, Siyaganj, Indore Vs Jagjivan and another
Madhya Pradesh High Court · (1969) MPLJ 791
Payment of Wages Act, 1936 — Section 15, 15(2), 22
High Courts15 Nov 1965Allowed
Manmohan Mathur Sudhirchand Mathur Vs Addl. Area General Manager, National Coal Development Corporation Ltd. and Others
Madhya Pradesh High Court · AIR 1966 MP 126 : (1968) ILR (MP) 684 : (1966) JLJ 150 : (1966) 11 MPLJ 112
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 28, 7(1), 8, 9, 9(1)Land Acquisition Act, 1894 — Section 4
High Courts12 Nov 1965Allowed
Madan Mohan Vs State Transport Appellate Authority, Gwalior, and another
Madhya Pradesh High Court · (1966) JLJ 5
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 1965
State of Madhya Pradesh Vs Ramcharan and Others
Madhya Pradesh High Court · AIR 1966 MP 331 : (1966) CriLJ 1447 : (1968) ILR (MP) 486 : (1966) JLJ 418 : (1966) 11 MPLJ 676
Motor Vehicles Act, 1939 — Section 123, 42
High Courts08 Nov 1965Dismissed
Drugs Inspector, M.P., Indore Vs M/s Chimanlal and Company and others
Madhya Pradesh High Court · (1968) JLJ 464 : (1968) MPLJ 489
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Drugs and Cosmetics Act, 1940 — Section 32
High Courts06 Nov 1965Dismissed
Capital Multipurpose Co-operative Society Ltd., Bhopal Vs M.P. State Road Transport Corporation and others
Madhya Pradesh High Court · (1966) JLJ 63
Constitution of India, 1950 — Article 226
High Courts06 Nov 1965Allowed
Madan Mohan Kunwar Vs State Transport Appellate Authority and Another
Madhya Pradesh High Court · AIR 1966 MP 144 : (1968) ILR (MP) 584
Motor Vehicles Act, 1939 — Section 60(1)
High Courts06 Nov 1965Dismissed
Capital Multipurpose Co-operative Society Ltd. Vs Madhya Pradesh State Road Transport Co-operative and Others
Madhya Pradesh High Court · AIR 1967 MP 151 : (1968) ILR (MP) 681 : (1966) 11 MPLJ 88
Motor Vehicles Act, 1939 — Section 64
High Courts06 Nov 1965Allowed
Hazi Nazir Bhai Vs State Transport Authority, M.P., Gwalior and another
Madhya Pradesh High Court · (1966) JLJ 216 : (1966) MPLJ 35
High Courts06 Nov 1965Allowed
Madan Mohan Kunwar, Bus Operator Vs State Transport Appellate Authority, Madhya Pradesh and another
Madhya Pradesh High Court · (1966) MPLJ 39
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1965
Madanlal Hlralal and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1966) JLJ 65 : (1966) MPLJ 68
Madhya Pradesh Municipalities Act, 1961 — Section 323