High Courts02 Jan 1957Allowed
Premraj Seth Vs Ramwatibai
Madhya Pradesh High Court · (1957) JLJ 202
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1957
401 judgments · page 21 of 21