High Courts06 Dec 1957Allowed
Sitaram Vs Diwakarkant
Madhya Pradesh High Court · (1958) JLJ 263
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1957
401 judgments · page 2 of 21
High Courts05 Dec 1957
Chhabko Vs Tekchand
Madhya Pradesh High Court · (1958) JLJ 262
Penal Code, 1860 (IPC) — Section 323
High Courts05 Dec 1957Allowed
Kamalnarayan Ramsaranlal Vs Ram Kishorelal and Another
Madhya Pradesh High Court · AIR 1958 MP 246 : (1958) 3 MPLJ 198
Evidence Act, 1872 — Section 35, 45, 5, 64, 90Transfer of Property Act, 1882 — Section 10, 11, 14, 8
High Courts04 Dec 1957Dismissed
Ahmad Ali Abdul Razak Vs Mohammad Hanif Ibrahim and Another
Madhya Pradesh High Court · AIR 1958 MP 129 : (1957) ILR (MP) 616 : (1958) 3 MPLJ 135
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2Evidence Act, 1872 — Section 114
High Courts04 Dec 1957Allowed
Municipal Committee and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1958 MP 323
Central Provinces and Berar Municipalities Act, 1922 — Section 57, 57(2), 57(5)Constitution of India, 1950 — Article 226
High Courts03 Dec 1957Dismissed
Indore Paraspar Sahakari Pedhi Ltd. Vs B.M. Thorat
Madhya Pradesh High Court · AIR 1958 MP 199 : (1957) ILR (MP) 684 : (1958) JLJ 77 : (1958) 3 MPLJ 278
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts30 Nov 1957Allowed
Sobharam Choube Vs Bhagdeo Chandu Kawat and Another
Madhya Pradesh High Court · (1958) MPLJ 21
High Courts30 Nov 1957Allowed
Chandkhan Noonkhan Musalman and Another Vs Kishanlal Gangaram Parwal
Madhya Pradesh High Court · AIR 1958 MP 242 : (1958) CriLJ 1041
Penal Code, 1860 (IPC) — Section 480
High Courts28 Nov 1957Dismissed
Basanti Singh Vs State
Madhya Pradesh High Court · (1958) JLJ 166
Opium Act, 1878 — Section 10, 9(a), 9(b)
High Courts28 Nov 1957Dismissed
Abdul Rehman and Another Vs The State
Madhya Pradesh High Court · AIR 1958 MP 285 : (1958) CriLJ 1194 : (1958) 3 MPLJ 196
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 251A, 252, 510Evidence Act, 1872 — Section 114Opium Act, 1878 — Section 10, 20, 9
High Courts28 Nov 1957Allowed
Mubarakali Vs The State
Madhya Pradesh High Court · AIR 1958 MP 157 : (1958) CriLJ 764 : (1958) 3 MPLJ 166
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5A
High Courts25 Nov 1957
Manohar Prasad Mishra Vs Chandulal alias Jagdish Prasad and Others
Madhya Pradesh High Court · AIR 1958 MP 257 : (1957) ILR (MP) 648 : (1958) JLJ 315 : (1958) 3 MPLJ 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 107, 153
High Courts20 Nov 1957
The State Vs Chhotelal Gangadin Gadariya
Madhya Pradesh High Court · AIR 1959 MP 203 : (1959) CriLJ 718 : (1959) 4 MPLJ 336
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 84
High Courts20 Nov 1957Dismissed
Khemchand Rajmal Vs Rambabu Johrimal
Madhya Pradesh High Court · AIR 1958 MP 131 : (1958) 3 MPLJ 282
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115, 151, 37, 42
High Courts20 Nov 1957Allowed
Basantilal Bheruji Parmar Vs Nirwachan Padadhikari and Others
Madhya Pradesh High Court · AIR 1958 MP 181 : (1960) 5 MPLJ 1090
Constitution of India, 1950 — Article 226, 329Madhya Bharat Municipalities Act, 1954 — Section 14(1), 34Nirvachan Rules, 1995 — Rule 126
High Courts15 Nov 1957Dismissed
Sonabai Vs Municipal Committee, Sagar
Madhya Pradesh High Court · (1958) JLJ 127
Central Provinces and Berar Municipalities Act, 1922 — Section 83, 84
High Courts15 Nov 1957Dismissed
Sonabai Vs Municipal Committee, Sagar and Others
Madhya Pradesh High Court · (1958) MPLJ 235
Central Provinces and Berar Municipalities Act, 1922 — Section 83, 84
High Courts13 Nov 1957Dismissed
Dhannalal and Another Vs Thakur Chittar Singh Mehtap Singh
Madhya Pradesh High Court · AIR 1959 MP 240 : (1958) 3 MPLJ 114
Specific Relief Act, 1877 — Section 54
High Courts08 Nov 1957Allowed
State Government Vs Indar Singh Labh Singh
Madhya Pradesh High Court · AIR 1962 MP 292 : (1961) ILR (MP) 633 : (1962) JLJ 277 : (1962) 7 MPLJ 44
Penal Code, 1860 (IPC) — Section 153, 43, 504, 506