High Courts14 Dec 1995
Citizen and Inhabitants of Municipal Ward No. 15, Gwalior Vs Municipal Corporation, Gwalior and Others
Madhya Pradesh High Court · AIR 1997 MP 33 : (1996) JLJ 263 : (1996) 41 MPLJ 642
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 2 of 36
High Courts14 Dec 1995
Commissioner of Income Tax Vs Bhandari Capacitors (P.) Ltd.
Madhya Pradesh High Court · (1996) 218 ITR 162
Income Tax Act, 1961 — Section 32A
High Courts14 Dec 1995
Commissioner of Income Tax Vs Man Mohan Das
Madhya Pradesh High Court · (1996) 218 ITR 730
Income Tax Act, 1961 — Section 147, 148, 256
High Courts14 Dec 1995
Commissioner of Income Tax Vs Bhimraj Sunderlal
Madhya Pradesh High Court · (1996) 219 ITR 36
Income Tax Act, 1961 — Section 263
High Courts13 Dec 1995
Balkrishna Goyal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1996) 132 CTR 190 : (1996) 218 ITR 671
High Courts13 Dec 1995
Hindustan Electro Graphites Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 135 CTR 157 : (1996) 218 ITR 688
Income Tax Act, 1961 — Section 37
High Courts13 Dec 1995Dismissed
Krishna Rao Dixit Vs Bhoori Bai
Madhya Pradesh High Court · (1996) 1 DMC 397
Hindu Marriage Act, 1955 — Section 13(1)
High Courts12 Dec 1995
Hope Textiles Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 130 CTR 180 : (1996) 218 ITR 515
Income Tax Act, 1961 — Section 256
High Courts12 Dec 1995
Shakti Tiles Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 146 CTR 446 : (1996) 218 ITR 612
Income Tax Act, 1961 — Section 139(8), 143, 144, 148, 154
High Courts12 Dec 1995
Pratap Singh Ravindrajeet Singh Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 130 CTR 555 : (1996) 218 ITR 536
Income Tax Act, 1961 — Section 254, 256, 271(1)
High Courts12 Dec 1995Dismissed
Rameshchandra Mannalal Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1996) 221 ITR 716
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts11 Dec 1995
Ramcharan Sukhlal Vs Daulat Munniram
Madhya Pradesh High Court · (1996) ILR (MP) 495 : (1996) 41 MPLJ 192 : (1996) MPLJ 192
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 9Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 37, 45
High Courts11 Dec 1995
Madhya Pradesh State Mining Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 133 CTR 14 : (1996) 218 ITR 495
Income Tax Act, 1961 — Section 32, 32(1)
High Courts11 Dec 1995
Commissioner of Income Tax Vs Acme Paper Ltd.
Madhya Pradesh High Court · (1996) 135 CTR 15 : (1996) 218 ITR 475
Income Tax Act, 1961 — Section 79
High Courts11 Dec 1995Dismissed
Babulal Agrawal Vs Mohammad Sharif and Others
Madhya Pradesh High Court · AIR 1996 MP 147 : (1995) ILR (MP) 620 : (1996) 1 MPJR 92 : (1996) 41 MPLJ 461 : (1996) MPLJ 461
Evidence Act, 1872 — Section 167Stamp Act, 1899 — Section 35, 36, 61
High Courts11 Dec 1995
Commissioner of Gift-tax Vs Premlal Chirongilal Mahawar
Madhya Pradesh High Court · (1996) 136 CTR 336 : (1997) 226 ITR 392
High Courts08 Dec 1995
New India Assurance Co. Ltd. Vs Abida Bai and Others
Madhya Pradesh High Court · (1996) 2 ACC 88
Motor Vehicles Act, 1988 — Section 4
High Courts08 Dec 1995Dismissed
Ashok Kumar and Another Vs Mohan Lal Kehar and Another
Madhya Pradesh High Court · (1997) ACJ 1383
Motor Vehicles Act, 1988 — Section 103A
High Courts08 Dec 1995Dismissed
Devram Patidar Vs Sadu and Others
Madhya Pradesh High Court · (1996) JLJ 240 : (1996) 41 MPLJ 606 : (1996) MPLJ 606
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 122Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1991 — Rule 4, 8
High Courts08 Dec 1995
Commissioner for Workmen Compensation Vs Satish Shrivastava
Madhya Pradesh High Court · (1996) 1 MPJR 222
Motor Vehicles Act, 1939 — Section 92A