High Courts30 Nov 1995Allowed
Lachhamin Bai Gupta and Another Vs Ambika Prasad Bhatt
Madhya Pradesh High Court · (1996) 41 MPLJ 723 : (1996) MPLJ 723
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 4 of 36
High Courts30 Nov 1995
Sanghi Beverages Pvt. Ltd. Vs Commr. of Sales Tax
Madhya Pradesh High Court · (1998) 98 ELT 307
Central Sales Tax Act, 1956 — Section 2Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 44(1), 44(2)Sales of Goods Act, 1930 — Section 64A, 64A(2)
High Courts30 Nov 1995Dismissed
Jai Singh Rajput and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 1 MPJR 326 : (1996) 41 MPLJ 570 : (1996) MPLJ 570
Land Acquisition Act, 1894 — Section 17(1), 3, 4, 4(1), 5AUrban Land (Ceiling and Regulation) Act, 1976 — Section 20, 42
High Courts29 Nov 1995
Sarnam Singh Yadav Vs Raghuveer Singh
Madhya Pradesh High Court · (1996) 2 ACC 189
Motor Vehicles Act, 1988 — Section 173, 68
High Courts29 Nov 1995
Commissioner of Income Tax Vs Fatehlal
Madhya Pradesh High Court · (1996) 130 CTR 287 : (1996) 218 ITR 218
Income Tax Act, 1961 — Section 143, 154, 256
High Courts29 Nov 1995
Commissioner of Income Tax Vs Devi Ahilyabai Holkar Educational Trust
Madhya Pradesh High Court · (1996) 218 ITR 191
Income Tax Act, 1961 — Section 254(2), 256
High Courts28 Nov 1995
Commissioner of Income Tax Vs Shri Govindram Seksaria Charity Trust
Madhya Pradesh High Court · (1998) 218 ITR 126 : (1996) 218 ITR 126
Income Tax Act, 1961 — Section 11, 13(1), 254, 254(2), 256
High Courts28 Nov 1995
Commissioner of Income Tax Vs Destiny Investments (P.) Ltd.
Madhya Pradesh High Court · (1996) 218 ITR 232
Income Tax Act, 1961 — Section 145, 256, 37
High Courts28 Nov 1995Allowed
Niman Sha Vs State of M.P.
Madhya Pradesh High Court · (1995) ILR (MP) 647 : (1995) 2 MPJR 395 : (1997) 1 MPLJ 536 : (1997) 3 RCR(Criminal) 180
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329, 330, 334, 335Penal Code, 1860 (IPC) — Section 302, 84
High Courts27 Nov 1995Dismissed
State of Madhya Pradesh and Others Vs Asharam
Madhya Pradesh High Court · (1997) ACJ 1224 : (1996) JLJ 630
Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts24 Nov 1995Dismissed
Krishna Electrical Industries (P) Ltd. and Others Vs State Bank of India and Another
Madhya Pradesh High Court · AIR 1996 MP 188
Contract Act, 1872 — Section 126
High Courts24 Nov 1995Dismissed
Shakubai @ Geetabai Vs Kanchanbai and Others
Madhya Pradesh High Court · (1996) 1 DMC 256
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 11, 5
High Courts24 Nov 1995
Inayat Hussain Vs Shri Murti Sitaram Mandir and Another
Madhya Pradesh High Court · (1996) JLJ 293
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20, 22(1)
High Courts23 Nov 1995Allowed
M.P. State Handloom Weavers Co-operative Federation Ltd. Vs Shankarlal Gupta and Another
Madhya Pradesh High Court · (1996) 3 LLJ 103 : (1996) 1 MPJR 257 : (1996) 41 MPLJ 466 : (1996) MPLJ 466
Industrial Disputes Act, 1947 — Section 12, 12(2)
High Courts22 Nov 1995Allowed
Raghubar Dayal Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 2689 : (1996) JLJ 470 : (1996) 1 MPJR 122
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3(2), 3(4), 3(5)
High Courts22 Nov 1995
Commissioner of Income Tax Vs Smt. Jijibai Shinde
Madhya Pradesh High Court · (1996) 135 CTR 271 : (1996) 218 ITR 101
Income Tax Act, 1961 — Section 2(14), 256, 45
High Courts22 Nov 1995
Commissioner of Income Tax Vs Sambhudayal Dwarkadas
Madhya Pradesh High Court · (1996) 218 ITR 123 : (1996) 88 TAXMAN 173
Income Tax Act, 1961 — Section 139(4), 147, 148, 256
High Courts21 Nov 1995Dismissed
Ramadhiin Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1995
MOHD. HANIF and Others Vs COMMISSIONER OF WEALTH TAX.
Madhya Pradesh High Court · (1996) 134 CTR 41
Income Tax Act, 1961 — Section 36, 41Wealth Tax Act, 1957 — Section 2(m)(iii), 27(1)
High Courts21 Nov 1995Allowed
Udai Bhan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 2254
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302