High Courts14 Nov 1995Dismissed
Manager, Chandametta Colliery, Western Coalfields Ltd. Vs Mangloo and Another
Madhya Pradesh High Court · (1995) 11 MP CK 0002
Employees Compensation Act, 1923 — Section 30
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 6 of 36
High Courts13 Nov 1995Allowed
State of M.P. Vs Budhram
Madhya Pradesh High Court · (1996) CriLJ 2010 : (1996) 1 MPJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 173, 366Evidence Act, 1872 — Section 134
High Courts13 Nov 1995Dismissed
Anita Bai Vs Mohanlal Mahore
Madhya Pradesh High Court · (1996) 2 DMC 572
Hindu Marriage Act, 1955 — Section 12(1)
High Courts13 Nov 1995Allowed
Vimla Devi Khemka and Others Vs General Manager, Madhya Pradesh State Road Trans. Corporation and Another
Madhya Pradesh High Court · (1996) ACJ 876 : (1996) JLJ 501 : (1996) 1 MPJR 264
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts13 Nov 1995
Commissioner of Income Tax Vs Deora Pu Cabncon Mfg. Co. Pvt. Ltd.
Madhya Pradesh High Court · (1995) 129 CTR 309 : (1996) 217 ITR 866
Income Tax Act, 1961 — Section 256, 41, 41(1)
High Courts13 Nov 1995
Commissioner of Income Tax Vs Achal Alloys (P) Ltd.
Madhya Pradesh High Court · (1996) 218 ITR 46 : (1995) MPLJ 494
Income Tax Act, 1961 — Section 256, 40A, 40A(3)
High Courts13 Nov 1995
Commissioner of Wealth Tax Vs Rajendra Singh
Madhya Pradesh High Court · (1996) 132 CTR 356 : (1996) 217 ITR 876
Wealth Tax Act, 1957 — Section 18, 18(1), 27
High Courts13 Nov 1995
Commissioner of Wealth-tax Vs Nadir Rashid and Others
Madhya Pradesh High Court · (1996) 131 CTR 456 : (1996) 218 ITR 56
Wealth Tax Act, 1957 — Section 5, 5(1)
High Courts13 Nov 1995
Commissioner of Income Tax Vs Anwarkhan Mehboob Co.
Madhya Pradesh High Court · (1996) 85 TAXMAN 149
Income Tax Act, 1961 — Section 271(1)(a)
High Courts13 Nov 1995
State of Madhya Pradesh Vs Budhram Kankuram Satnami
Madhya Pradesh High Court · (1995) ILR (MP) 730 : (1996) JLJ 377 : (1997) 1 MPLJ 93
Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts10 Nov 1995
Sone Ram Dhakad Vs State of M.P. and Others
Madhya Pradesh High Court · (1995) 2 MPJR 403
Constitution of India, 1950 — Article 226
High Courts10 Nov 1995
J.K. Sharma Vs Central Bank of India and Another
Madhya Pradesh High Court · (1996) CriLJ 1841
Contempt of Courts Act, 1971 — Section 3
High Courts10 Nov 1995
Commissioner of Income Tax Vs Chandan Wood Products
Madhya Pradesh High Court · (1996) 132 CTR 550 : (1996) 217 ITR 834
Income Tax Act, 1961 — Section 184(7), 185, 263
High Courts09 Nov 1995Dismissed
Rajendra Kumar Pate Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1996) JLJ 199 : (1996) 1 MPJR 413 : (1996) 41 MPLJ 580 : (1996) MPLJ 580
Army Act, 1950 — Section 17Army Rules, 1954 — Rule 13(3)
High Courts09 Nov 1995Dismissed
Narendra Kumar Dubey Vs Family Planning Association of India and Others
Madhya Pradesh High Court · (1996) 1 MPJR 129 : (1996) 41 MPLJ 625 : (1996) MPLJ 625
Constitution of India, 1950 — Article 12, 226Societies Registration Act, 1860 — Section 3
High Courts08 Nov 1995Allowed
Punjab National Bank Vs Kishanlal Soni
Madhya Pradesh High Court · (1997) 1 MPJR 177
Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3
High Courts08 Nov 1995Dismissed
Vinod Kumar Verma Vs Dinesh Kumar Verma
Madhya Pradesh High Court · (1997) 1 MPJR 83
Civil Procedure Code, 1908 (CPC) — Section 34Letters Patent Act, 1865 — Clause 10
High Courts08 Nov 1995
Commissioner of Income Tax Vs Satyam Ginning Pressing and Oil Mills
Madhya Pradesh High Court · (1996) 130 CTR 580 : (1996) 217 ITR 688
Income Tax Act, 1961 — Section 256, 40A(3)
High Courts08 Nov 1995
Chingabeg and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 2 DMC 532
Penal Code, 1860 (IPC) — Section 364, 498A
High Courts08 Nov 1995Allowed
Punjab National Bank Vs Kishanlal Soni and Another
Madhya Pradesh High Court · AIR 1997 MP 27
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 96Usurious Loans Act, 1918 — Section 3, 3(2)