COURT ARCHIVE

Madhya Pradesh High Court judgments, 1995

717 judgments · page 7 of 36

High Courts06 Nov 1995

Vishal Kumar and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1996) 1 MPJR 106 : (1996) 41 MPLJ 659 : (1996) MPLJ 659

Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39, 39(1), 40

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High Courts06 Nov 1995Dismissed

M.P.S.R.T.C. and Others Vs Poornima and Others

Madhya Pradesh High Court · (1997) 3 LLJ 203

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High Courts06 Nov 1995

Ashok Kumar and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1997) 1 DMC 567

Penal Code, 1860 (IPC) — Section 498A

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High Courts06 Nov 1995Dismissed

Rajesh Kumar and Another Vs State of M.P.

Madhya Pradesh High Court · (1996) 2 DMC 182 : (1996) 1 MPJR 65

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A

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High Courts06 Nov 1995Allowed

Mukesh Vs Smt. Meenakshi

Madhya Pradesh High Court · (1996) JLJ 143

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Limitation Act, 1963 — Section 5

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High Courts03 Nov 1995

Prasadilal Vs Suit. Mathura Bai and Others

Madhya Pradesh High Court · (1995) 2 MPJR 386

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High Courts03 Nov 1995

Sant Lal Vs State of M.P.

Madhya Pradesh High Court · (1996) 1 MPJR 13

Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts03 Nov 1995

Prasadi Lal Vs Smt. Mathura Bai and Others

Madhya Pradesh High Court · AIR 1996 MP 246 : (1996) 41 MPLJ 71 : (1996) MPLJ 71

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20

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High Courts03 Nov 1995

Kamal Chand Jain Vs Banking Ombudsman and Others

Madhya Pradesh High Court · AIR 1996 MP 180 : (1998) 91 CompCas 410

Banking Regulation Act, 1949 — Section 20

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High Courts03 Nov 1995

Ramswaroop Dohare and Another Vs Ayukt Sahkarith Avam Panjiyak Sahkari Sanstha, M.P. and Others

Madhya Pradesh High Court · AIR 1996 MP 187

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High Courts03 Nov 1995Dismissed

Puskar Sharma and Others Vs Smt. Sudha Mishra

Madhya Pradesh High Court · (1995) ILR (MP) 609 : (1997) 226 ITR 401 : (1996) JLJ 524 : (1996) 1 MPJR 134

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4)

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High Courts02 Nov 1995Allowed

Gwalior Ceramic and Potteries Pvt. Ltd. Vs Karamchand Thapar and Bros. Coal Sales Ltd.

Madhya Pradesh High Court · (1996) 41 MPLJ 772 : (1996) MPLJ 772

Evidence Act, 1872 — Section 47, 67

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High Courts02 Nov 1995Dismissed

New India Assurance Co. Ltd. Vs Riaz Mohammed and Others

Madhya Pradesh High Court · (1996) ACJ 655

Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)

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High Courts01 Nov 1995Dismissed

M/s. Ranbaxy Laboratories Ltd. Vs State of M. P.

Madhya Pradesh High Court · (1995) 2 MPJR 435

Drugs and Cosmetics Act, 1940 — Section 18, 27

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High Courts01 Nov 1995Dismissed

Ranbaxy Laboratories Ltd. and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) ILR (MP) 720 : (1996) 41 MPLJ 297 : (1996) MPLJ 297

Drugs and Cosmetics Act, 1940 — Section 17, 18, 27, 34

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High Courts01 Nov 1995

N.K. Paliwal Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 1996 MP 90

Constitution of India, 1950 — Article 14Notaries Act, 1952 — Section 15Notaries Rules, 1956 — Rule 7(1)

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High Courts01 Nov 1995Dismissed

Ranbaxy Laboratories Limited Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1996) CriLJ 1476

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17, 18, 27, 34, 34(1)

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High Courts31 Oct 1995

Smt. Manju Vs Sudhir

Madhya Pradesh High Court · (1996) 2 DMC 231

Hindu Marriage Act, 1955 — Section 24

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High Courts31 Oct 1995

Ramchandra Gopalji Sugandhi Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 133 CTR 29 : (1996) 217 ITR 647

Income Tax Act, 1961 — Section 171, 171(2)

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High Courts30 Oct 1995

Brahmadutt Kedarnath Gupta Vs Municipal Corporation and Others

Madhya Pradesh High Court · (1996) 41 MPLJ 132 : (1996) MPLJ 132

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 5, 9(2)

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