COURT ARCHIVE

Madhya Pradesh High Court judgments, 1990

407 judgments · page 21 of 21

High Courts15 Jan 1990

Madhya Pradesh Road Transport Corporation Vs Sugha Singh

Madhya Pradesh High Court · (1991) 1 ACC 275

Motor Vehicles Act, 1939 — Section 110D

High Courts15 Jan 1990

Madhya Pradesh High Court · (1990) 2 ACC 157

Civil Procedure Code, 1908 (CPC) — Section 34

High Courts11 Jan 1990Allowed

Madhya Pradesh High Court · AIR 1990 MP 287 : (1990) ILR (MP) 342

Civil Procedure Code, 1908 (CPC) — Section 92Madhya Pradesh Public Trust Act, 1951 — Section 26, 4

High Courts10 Jan 1990

Madhya Pradesh High Court · (1991) 36 MPLJ 56 : (1991) MPLJ 56

Madhya Pradesh Panchayat Niyam, 2008 — Rule 154

High Courts02 Jan 1990Dismissed

Madhya Pradesh High Court · AIR 1991 MP 63 : (1991) 36 MPLJ 530 : (1991) MPLJ 530

Constitution of India, 1950 — Article 12, 226

High Courts02 Jan 1990Dismissed

Madhya Pradesh High Court · (1990) JLJ 307 : (1990) 35 MPLJ 332 : (1990) MPLJ 332 : (1990) 2 RCR(Criminal) 697

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3)

High Courts02 Jan 1990

Madhya Pradesh High Court · (1990) MPJR 85

Constitution of India, 1950 — Article 14, 16Multi-State Cooperative Societies Act, 1984 — Section 74