High Courts22 Nov 1990
Shri Shantilal Chhitarji Soni and Others Vs M.P. Rajya Parivahan Nigam and Another
Madhya Pradesh High Court · (1991) 2 ACC 122
Motor Vehicles Act, 1988 — Section 110, 110A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1990
407 judgments · page 3 of 21
High Courts22 Nov 1990
Shantilal Chhitarji Soni and Others Vs M.P. Rajya Parivahan Nigam and Another
Madhya Pradesh High Court · (1992) ACJ 780
Motor Vehicles Act, 1988 — Section 110A
High Courts22 Nov 1990Allowed
State of Madhya Pradesh Vs Prempal
Madhya Pradesh High Court · (1991) CriLJ 2878 : (1992) ILR (MP) 865
Penal Code, 1860 (IPC) — Section 409
High Courts21 Nov 1990
Dr. Ajay Bullagon Vs Dean, G.R. Medical College and Others
Madhya Pradesh High Court · (1990) MPJR 729 : (1992) 37 MPLJ 152 : (1992) MPLJ 152
High Courts20 Nov 1990Allowed
Ragni Saxena Vs Mukund
Madhya Pradesh High Court · (1993) 38 MPLJ 650 : (1993) MPLJ 650
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 8 Rule 9
High Courts16 Nov 1990
Chitoolal Ramswaroop Rathore Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) MPJR 95 : (1992) 37 MPLJ 793 : (1992) MPLJ 793
Penal Code, 1860 (IPC) — Section 279, 300, 307, 338
High Courts16 Nov 1990Dismissed
Heeralal Gattulal Jain Vs Smt. Ravi Jain
Madhya Pradesh High Court · (1991) MPJR 85 : (1991) 36 MPLJ 938 : (1991) MPLJ 938
Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts15 Nov 1990Allowed
Vinod Vs Sharad and Others
Madhya Pradesh High Court · (1991) JLJ 466
Succession Act, 1925 — Section 372, 373(3), 373(4), 374, 375
High Courts12 Nov 1990Allowed
Devi Prasad Vs Babulal
Madhya Pradesh High Court · (1993) 1 MPJR 462 : (1991) 36 MPLJ 480 : (1990) MPLJ 480
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts12 Nov 1990Allowed
Smt. Chandrani Bai Vs Pradeep Kumar
Madhya Pradesh High Court · AIR 1991 MP 286 : (1992) ILR (MP) 856 : (1991) JLJ 153
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 16, 5Hindu Succession Act, 1956 — Section 14
High Courts12 Nov 1990Dismissed
Lila Sahu Vs Kailash Narayan Sahu
Madhya Pradesh High Court · (1991) 1 DMC 273
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21A(2), 23A, 24, 9
High Courts08 Nov 1990
Munnidevi Vs Sessions Judge
Madhya Pradesh High Court · (1993) 38 MPLJ 310 : (1993) MPLJ 310
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(1)
High Courts08 Nov 1990
Suresh Deole Vs Chief Commissioner of Income Tax and Another
Madhya Pradesh High Court · (1991) 188 ITR 741 : (1992) 61 TAXMAN 240
Wealth Tax Act, 1957 — Section 34AB, 34AB(2), 34AE, 46Wealth Tax Rules, 1957 — Rule 8A, 8A(2)
High Courts08 Nov 1990Dismissed
Sugand Bai Vs Ramchandar Balahi
Madhya Pradesh High Court · (1991) 1 DMC 399
Hindu Marriage Act, 1955 — Section 13, 13(1), 28
High Courts07 Nov 1990
Bharat Singh Vs Balwant Singh and Others
Madhya Pradesh High Court · (1991) 2 ACC 664
High Courts05 Nov 1990
Pooran Singh Prabhudayal Singh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) 38 MPLJ 646 : (1993) MPLJ 646
Criminal Procedure Code, 1973 (CrPC) — Section 439, 82, 83Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Oct 1990
Amar Singh Vs State of M.P.
Madhya Pradesh High Court · (1991) CriLJ 1077 : (1995) ILR (MP) 340
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 101, 105Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 97
High Courts31 Oct 1990
Gopal Digambar Jain Siddhant Mahavidyalaya Vs Kasturba Shiksha Prasar Samiti and Others
Madhya Pradesh High Court · (1991) JLJ 446 : (1992) 37 MPLJ 661 : (1992) MPLJ 661
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 146(1), 146(2)
High Courts31 Oct 1990Allowed
Ramcharan Mansha and Another Vs Badri Prasad Kushwaha and Others
Madhya Pradesh High Court · (1991) MPJR 233 : (1991) 36 MPLJ 721 : (1991) MPLJ 721
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2, 7
High Courts30 Oct 1990
Radheshyam Trivedi and Another Vs Nasir Hussain Sadiq and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 365 : (1991) MPLJ 365
Motor Vehicles Act, 1939 — Section 103A, 110A