High Courts30 Oct 1990Allowed
Radheshyam and Another Vs Nasir Hussain and Others
Madhya Pradesh High Court · (1991) ACJ 755 : (1991) JLJ 460
Insurance Act, 1938 — Section 45
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1990
407 judgments · page 4 of 21
High Courts30 Oct 1990
Radheyshyam and Another Vs Nasir Hussain and Others
Madhya Pradesh High Court · (1991) 1 ACC 479
Insurance Act, 1938 — Section 45
High Courts26 Oct 1990
Shankarbhai and Others Vs Abdul Ajij and Another
Madhya Pradesh High Court · (1991) 2 ACC 556
Motor Vehicles Act, 1988 — Section 92A
High Courts26 Oct 1990Allowed
Shankar Bhai and Others Vs Abdul Aziz and Another
Madhya Pradesh High Court · (1991) ACJ 704 : (1991) JLJ 135
Motor Vehicles Act, 1939 — Section 92A
High Courts26 Oct 1990Allowed
Shankarbhai and Others Vs Abdul Aziz and Another
Madhya Pradesh High Court · (1990) MPJR 781 : (1991) 36 MPLJ 736 : (1991) MPLJ 736
Motor Vehicles Act, 1939 — Section 92A
High Courts25 Oct 1990Dismissed
Johri and Others Vs Mahila Draupti alias Dropadi and Others
Madhya Pradesh High Court · AIR 1991 MP 340 : (1992) 2 MPJR 81 : (1991) 36 MPLJ 217 : (1991) MPLJ 217
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 4, Order 32 Rule 4, Order 41 Rule 33, 100Contract Act, 1872 — Section 10, 11, 23Evidence Act, 1872 — Section 115
High Courts25 Oct 1990Allowed
R.B. Shukla Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) 3 LLJ 648 : (1991) 36 MPLJ 284 : (1991) MPLJ 284
Administrative Tribunals Act, 1985 — Section 15(1), 17(1), 18(1), 28, 29Constitution of India, 1950 — Article 323AIndustrial Disputes Act, 1947 — Section 2(K)
High Courts24 Oct 1990Allowed
Kamlendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1992) ILR (MP) 950 : (1991) JLJ 181 : (1990) MPJR 630
Administrative Tribunals Act, 1985 — Section 17, 19, 20, 21, 28Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts24 Oct 1990Dismissed
Sonelal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 37 MPLJ 810 : (1992) MPLJ 810
Penal Code, 1860 (IPC) — Section 306
High Courts23 Oct 1990Allowed
Madhuri Rajpoot Vs Food Corporation of India
Madhya Pradesh High Court · (1991) 36 MPLJ 29 : (1991) MPLJ 29
High Courts23 Oct 1990Allowed
Mohanlal Vs Appellate Authority Under Payment of Gratuity Act and Others
Madhya Pradesh High Court · (1995) 3 LLJ 413 : (1991) 36 MPLJ 355 : (1991) MPLJ 355
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 106 , 107, 108, 109, 110Payment of Gratuity (Madhya Pradesh) Rules, 1973 — Rule 7, 7(1), 7(5)
High Courts16 Oct 1990Allowed
Ramakant Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (1991) JLJ 67
High Courts16 Oct 1990Dismissed
Hotel Vivek Continental Pvt. Ltd. Vs M.P. Financial Corporation, Incore and Others
Madhya Pradesh High Court · AIR 1991 MP 156 : (1991) 36 MPLJ 36 : (1991) MPLJ 36
Constitution of India, 1950 — Article 227State Financial Corporations Act, 1951 — Section 31, 31(1), 32, 32(4), 32(6)
High Courts16 Oct 1990
M/s Hotel Vivek Continental Pvt. Ltd. Bazar, Lashkar Vs M.P. Financial Corporation
Madhya Pradesh High Court · (1990) MPJR 761
State Financial Corporations Act, 1951 — Section 2(c)(iii), 32(1)
High Courts15 Oct 1990
Bhagwan Das and Another Vs National Insurance Company Ltd. and Another
Madhya Pradesh High Court · (1991) ACJ 1137 : AIR 1991 MP 235 : (1994) JLJ 320 : (1994) 39 MPLJ 709 : (1994) MPLJ 709
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 111Motor Vehicles Act, 1939 — Section 110A, 110B, 561, 84, 92A
High Courts15 Oct 1990Allowed
Sushila Bai Vs Ram Nihore Jagatdhari Prasad Patel
Madhya Pradesh High Court · (1991) 36 MPLJ 329 : (1991) MPLJ 329
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 6Hindu Marriage Act, 1955 — Section 15
High Courts09 Oct 1990Allowed
Bindal Agro Chem. Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1991) JLJ 79 : (1990) MPJR 752
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 11, 3Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts09 Oct 1990Allowed
Production Manager, Sajjan Empex Pvt. Ltd. and Another Vs Madhya Pradesh Pradushan Nivaran Mandal
Madhya Pradesh High Court · (1991) 36 MPLJ 410 : (1991) MPLJ 410
Criminal Procedure Code, 1973 (CrPC) — Section 391, 399(1), 401Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 44, 49
High Courts08 Oct 1990Allowed
Chaturbhuj Yadav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) ILR (MP) 603 : (1991) JLJ 65 : (1990) MPJR 721 : (1991) 36 MPLJ 42 : (1991) MPLJ 42
Prevention of Food Adulteration Act, 1954 — Section 20, 20(1)
High Courts08 Oct 1990Allowed
Ansuiya Bai Vs Hawaslal
Madhya Pradesh High Court · (1991) 36 MPLJ 436 : (1991) MPLJ 436 : (1991) 3 RCR(Criminal) 135
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)