COURT ARCHIVE

Madhya Pradesh High Court judgments, 1964

197 judgments · page 3 of 10

High Courts20 Oct 1964Allowed

Sindhi Sahiti Multi-Purpose Transport Co-Op-Society Ltd., Bhopal Vs Samrathmal Kesrimal Agrawal, Bus Operator, Ratlam and others

Madhya Pradesh High Court · (1965) JLJ 159 : (1965) MPLJ 95

Motor Vehicles Act, 1939 — Section 63(1)

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High Courts20 Oct 1964

Suganchand Ramnarain Vs State Transport Appellate Authority and Others

Madhya Pradesh High Court · AIR 1965 MP 145 : (1967) ILR (MP) 46 : (1965) JLJ 486 : (1965) 10 MPLJ 272 : (1965) MPLJ 272

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 58

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High Courts16 Oct 1964

Mst. Thanwarin Vs Naib-Tahsildar Fingeshwar, and others

Madhya Pradesh High Court · (1967) ILR (MP) 40 : (1965) MPLJ 165

Constitution of India, 1950 — Article 15, 15(1), 226Madhya Pradesh Land Revenue Code, 1959 — Section 230, 258, 50

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High Courts16 Oct 1964

Thanwarin Vs Naib-Tahsildar, Fingeshwar

Madhya Pradesh High Court · (1965) JLJ 1054

Constitution of India, 1950 — Article 15, 226Madhya Pradesh Land Revenue Code, 1959 — Section 230, 258, 50

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High Courts13 Oct 1964Dismissed

Shree Onama Glass Works Ltd. Vs Shri Ram Harak Panday and Others

Madhya Pradesh High Court · AIR 1966 MP 282 : (1967) ILR (MP) 431 : (1966) JLJ 84 : (1966) 11 MPLJ 192

Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1956 — Section 291, 293Specific Relief Act, 1877 — Section 9

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High Courts13 Oct 1964

Padam Singh Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1966) ILR (MP) 1005 : (1965) JLJ 376 : (1965) 10 MPLJ 252 : (1964) MPLJ 208 : (1965) 16 STC 134

Central Provinces and Berar Sales Tax Act, 1947 — Section 4(3)

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High Courts08 Oct 1964Dismissed

Mst. Shanti Bai and Others Vs Biharilal and Others

Madhya Pradesh High Court · AIR 1966 MP 11 : (1967) ILR (MP) 34 : (1965) 10 MPLJ 150 : (1965) MPLJ 150

Constitution of India, 1950 — Article 14Madhya Pradesh Land Revenue Code, 1959 — Section 164

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High Courts08 Oct 1964Dismissed

Shanti Bai Vs Biharilal

Madhya Pradesh High Court · (1964) JLJ 663

Madhya Pradesh Land Revenue Code, 1959 — Section 164

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High Courts06 Oct 1964Dismissed

Brijlal Jain Vs Municipal Corporation, Gwalior

Madhya Pradesh High Court · (1965) MPLJ 843

Madhya Pradesh Municipal Corporation Act, 1956 — Section 60(2), 60(7)

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High Courts03 Oct 1964Allowed

Sheoram Vs Hulasram

Madhya Pradesh High Court · (1965) MPLJ 201

Madhya Pradesh Land Revenue Code, 1959 — Section 234, 242, 44, 46, 46(d)

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High Courts01 Oct 1964Dismissed

Sardar Ajitsingh, Forest Contractor Vs Chief Conservator of Forests, M.P. and others

Madhya Pradesh High Court · (1965) JLJ 161 : (1965) MPLJ 108

Constitution of India, 1950 — Article 226

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High Courts01 Oct 1964Allowed

Sampatrao Vs Collector and Others

Madhya Pradesh High Court · AIR 1965 MP 179 : (1965) CriLJ 219 : (1967) ILR (MP) 31 : (1964) JLJ 627 : (1965) 10 MPLJ 66 : (1965) MPLJ 66

Madhya Pradesh Excise Act, 1915 — Section 16

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High Courts30 Sept 1964Dismissed

Ramsaran Ganesh Prasad Vs Mewalal Jorawal and another

Madhya Pradesh High Court · (1965) MPLJ 290

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High Courts30 Sept 1964Allowed

Gram Panchayal Chicholi Vs State

Madhya Pradesh High Court · (1964) JLJ 680

Madhya Pradesh Panchayat Act, 1962 — Section 360, 360(2), 361

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High Courts29 Sept 1964Allowed

Govind Prasad Sharma Vs Board of Revenue and Others

Madhya Pradesh High Court · AIR 1965 MP 66 : (1965) CriLJ 301 : (1967) ILR (MP) 18 : (1964) JLJ 627 : (1965) 10 MPLJ 179 : (1965) MPLJ 179

Madhya Pradesh Land Revenue Code, 1954 — Section 228(7)

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High Courts26 Sept 1964Allowed

Narayan Prasad Bhoi Vs State of M.P.

Madhya Pradesh High Court · (1965) MPLJ 163

Madhya Pradesh Land Revenue Code, 1959 — Section 247(1), 247(7), 247(8)

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High Courts24 Sept 1964Dismissed

(M/s.) Komaldas Krishandas Oil Mills Vs Commissioner of Sales Tax, M.P.

Madhya Pradesh High Court · (1965) MPLJ 612

Constitution of India, 1950 — Article 289

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High Courts24 Sept 1964

Ram Sakha Badhai and another Vs Baddigullu Badhai

Madhya Pradesh High Court · (1965) MPLJ 556

Madhya Pradesh Land Revenue Code, 1959 — Section 111, 158, 178, 250, 250(1)

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High Courts22 Sept 1964

Kanhaiyalal Vs Gulab Bai Digambar Jain Kanya Vidyalaya

Madhya Pradesh High Court · (1964) JLJ 628

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3(2)

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High Courts22 Sept 1964Allowed

Kanhaiyalal Thakurdas and Others Vs The Gulab Bai Digambar Jain Kanya Vidhyalaya and Others

Madhya Pradesh High Court · AIR 1965 MP 160 : (1967) ILR (MP) 1 : (1965) 10 MPLJ 188 : (1965) MPLJ 188

Constitution of India, 1950 — Article 14, 245Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3(2)

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