High Courts28 Aug 1964
Moolchand and Others Vs Maganlal
Madhya Pradesh High Court · AIR 1965 MP 75 : (1964) ILR (MP) 481 : (1965) MPLJ 89
Civil Procedure Code, 1908 (CPC) — Section 17, 37, 48
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1964
197 judgments · page 5 of 10
High Courts28 Aug 1964Dismissed
Naga Singh Vs Bheru Singh
Madhya Pradesh High Court · (1965) MPLJ 168
Madhya Pradesh Land Revenue Code, 1959 — Section 51(2)
High Courts27 Aug 1964Allowed
Bhagirath and others Vs Ghisasa Punasa and another
Madhya Pradesh High Court · (1965) MPLJ 106
Limitation Act, 1963 — Section 14Madhya Pradesh Land Revenue Code, 1959 — Section 202, 202(2), 202(4)Specific Relief Act, 1963 — Section 9
High Courts22 Aug 1964Dismissed
Mehtab Singh and Sons, Motors Hire purchaser (P.) Ltd. Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1965 MP 36 : (1965) CriLJ 182 : (1965) ILR (MP) 1007 : (1964) MPLJ 845
Constitution of India, 1950 — Article 19, 19(1), 19(5)Opium Act, 1878 — Section 11
High Courts21 Aug 1964Allowed
State Bank of Indore Vs Regional Provident Fund Commissioner and Others
Madhya Pradesh High Court · AIR 1965 MP 40 : (1966) ILR (MP) 559 : (1964) JLJ 563 : (1965) 2 LLJ 662 : (1965) 10 MPLJ 62 : (1965) MPLJ 62
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8
High Courts21 Aug 1964Allowed
Banarsidas Bhanot Vs Devi Shanker
Madhya Pradesh High Court · (1964) JLJ 611
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 17(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 26, 26(2)
High Courts20 Aug 1964Dismissed
Harvilas Vs Narain Singh
Madhya Pradesh High Court · (1965) MPLJ 197
Madhya Pradesh Land Revenue Code, 1959 — Section 35, 41
High Courts19 Aug 1964Dismissed
Kapoorchand and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1965) MPLJ 67
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts18 Aug 1964Allowed
Ranojirao Madhavrao Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1965 MP 77 : (1964) JLJ 527
Constitution of India, 1950 — Article 14, 19(1), 19(5), 245, 246Madhya Pradesh Abolition of Cash Grants Act, 1963 — Section 2(1), 3, 3(1)
High Courts18 Aug 1964Allowed
Abdul Hamid Vs State
Madhya Pradesh High Court · (1964) JLJ 603
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 33, 38, 38(1), 38(1), 38(2)
High Courts17 Aug 1964Dismissed
Hussain Banu Vs Shivnarayan and Others
Madhya Pradesh High Court · AIR 1966 MP 307 : (1967) ILR (MP) 408
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 122, 41, 53A
High Courts12 Aug 1964Allowed
Rasiklal Vs Divisional Engineer, Telephones
Madhya Pradesh High Court · (1964) JLJ 566
Telegraph Act, 1885 — Section 3(1), 3(4), 7, 7B
High Courts12 Aug 1964Dismissed
The Divn. Supdt., Central Railway, and another Vs Onkarnath Gupta
Madhya Pradesh High Court · (1969) MPLJ 54
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17
High Courts07 Aug 1964Dismissed
Hussain Banu Vs Shivnarayan
Madhya Pradesh High Court · (1966) JLJ 1112
Transfer of Property Act, 1882 — Section 53A
High Courts05 Aug 1964
Kamalnarain Sharma Vs Pt. Dwarka Prasad Mishra and Others
Madhya Pradesh High Court · AIR 1965 MP 15 : (1964) JLJ 549 : (1964) MPLJ 893
Civil Procedure Code, 1908 (CPC) — Section 139Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 133, 226
High Courts04 Aug 1964Dismissed
Chhater Singh and Another Vs Jalam Singh
Madhya Pradesh High Court · AIR 1966 MP 350 : (1967) ILR (MP) 596 : (1966) JLJ 335
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, 47Limitation Act, 1908 — Section 15
High Courts03 Aug 1964Dismissed
Mishro Vs Mst. Sugni and another
Madhya Pradesh High Court · (1965) MPLJ 174
Madhya Pradesh Land Revenue Code, 1959 — Section 108, 109, 11, 110, 258
High Courts30 Jul 1964
Commissioner of Sales Tax Vs Mohammad Hussain Rahim Bux
Madhya Pradesh High Court · AIR 1965 MP 11 : (1965) JLJ 85 : (1964) 15 STC 841
Constitution of India, 1950 — Article 246(4), 286, 364Sales Tax Laws Validation Act, 1956 — Section 2
High Courts30 Jul 1964Allowed
Chamelibai Vallabhadas and Others Vs Ramchandrajee and Others
Madhya Pradesh High Court · AIR 1965 MP 167 : (1965) JLJ 122 : (1965) 10 MPLJ 921 : (1965) MPLJ 921
Specific Relief Act, 1877 — Section 42
High Courts24 Jul 1964Dismissed
Vinod Kumar Radhika Prasad Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1966 MP 134 : (1968) ILR (MP) 91 : (1965) JLJ 1008 : (1969) 1 LLJ 623 : (1965) MPLJ 825
Constitution of India, 1950 — Article 226, 311(2)States Reorganisation Act, 1956 — Section 115, 116