High Courts10 Dec 1996
Vilasrao Kadre Vs Ramlal and Another
Madhya Pradesh High Court · (1997) 1 JLJ 381
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 2 of 49
High Courts09 Dec 1996Allowed
Ashok Kumar Sable Vs Savak Prasad Singh and Another
Madhya Pradesh High Court · (1997) 1 MPJR 413
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Dec 1996
M/s Larson and Toubro Vs Madhya Pradesh Electricity Board and Another
Madhya Pradesh High Court · (1998) 2 MPJR 224
Arbitration Act, 1940 — Section 41
High Courts09 Dec 1996Allowed
Dr. Sudhir Tiwari Vs Smt. Bhagwanti Devi
Madhya Pradesh High Court · (1997) 2 MPJR 247
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 37, 37(2)
High Courts09 Dec 1996Allowed
Chand Datta (Smt.) Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1997) 1 JLJ 312 : (1997) 2 MPLJ 523
Constitution of India, 1950 — Article 14, 226Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 443
High Courts09 Dec 1996Dismissed
Durg Transport Co. Pvt. Ltd. Vs Industrial Court and Others
Madhya Pradesh High Court · (1997) 75 FLR 955 : (1999) 3 LLJ 30 : (1997) 1 MPLJ 1
Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15(2)
High Courts09 Dec 1996Allowed
Sadhoo @ Sadhuram Dhaniram Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (1997) CriLJ 2809 : (1997) 2 MPLJ 209
Penal Code, 1860 (IPC) — Section 363, 366A, 376(2)
High Courts09 Dec 1996Allowed
Sadhu alias Sadhuram Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPJR 17
Penal Code, 1860 (IPC) — Section 363, 366A, 376(2)(f)
High Courts09 Dec 1996Dismissed
Ram Das and Others Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 MPJR 88
Penal Code, 1860 (IPC) — Section 394, 397
High Courts06 Dec 1996Allowed
South Eastern Coalfields Ltd. and Another Vs Balkishan and Another
Madhya Pradesh High Court · (1998) ACJ 503
Employees Compensation Act, 1923 — Section 2, 30, 4
High Courts06 Dec 1996Allowed
Soji Nayak Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 JLJ 179 : (1999) 1 MPLJ 174
Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3, 4, 6, 7Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 21(1), 95(1)
High Courts06 Dec 1996
I.C.I. India Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 95 ELT 17
Central Excises and Salt Act, 1944 — Section 37B, 4Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 1996Dismissed
National Insurance Co. Ltd. Vs Raju and Others
Madhya Pradesh High Court · (1998) ACJ 1193
Motor Vehicles Act, 1988 — Section 140
High Courts06 Dec 1996Dismissed
National Insurance Company Ltd. Vs Raju and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 256
Motor Vehicles Act, 1988 — Section 140
High Courts06 Dec 1996Allowed
M.P. Electricity Board Vs Smt. Saroj Bai Soni and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 698
Insurance Act, 1938 — Section 64VBInsurance Rules, 1939 — Rule 58Motor Vehicles Act, 1988 — Section 168
High Courts06 Dec 1996Allowed
M.P. Electricity Board Vs Saroj Bai Soni and Others
Madhya Pradesh High Court · (1998) ACJ 291
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 173
High Courts05 Dec 1996
Baljeet Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 526
Arms Act, 1959 — Section 17, 17(10)Constitution of India, 1950 — Article 226
High Courts05 Dec 1996
Sardarmal Bordia and Ram Mohan Bhagwandas Jain Vs Jayant Vitamins Ltd.
Madhya Pradesh High Court · (1999) 98 CompCas 363
Companies Act, 1956 — Section 433, 483
High Courts05 Dec 1996
State of M.P. Vs Rajesh and Others
Madhya Pradesh High Court · (1997) CriLJ 2466
Penal Code, 1860 (IPC) — Section 307, 324, 335, 34
High Courts04 Dec 1996Allowed
State of M.P. Vs Rajesh and others
Madhya Pradesh High Court · (1998) 1 MPJR 240
Penal Code, 1860 (IPC) — Section 307, 324, 335, 34