High Courts03 Jan 1996Allowed
Sabina (Smt.) @ Farida Vs Mohd. Abdul Wasit
Madhya Pradesh High Court · (1997) 1 MPJR 374
Court Fees Act, 1870 — Section 7(iv)(c)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 49 of 49
High Courts02 Jan 1996
COMMISSIONER OF GIFT TAX Vs SMT. LEELADEVI MUTHA. (CGT v. PATASIBAI MUTHA).
Madhya Pradesh High Court · (1996) 136 CTR 186
High Courts02 Jan 1996
Commissioner of Gift-tax Vs Smt. Leeladevi Mutha and Patasibai Mutha
Madhya Pradesh High Court · (1996) 218 ITR 252