High Courts10 Jan 1996Allowed
Nagindas and Another Vs Nasir Ali and Others
Madhya Pradesh High Court · (1997) ACJ 1093
Motor Vehicles Act, 1988 — Section 94
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 47 of 49
High Courts10 Jan 1996
Smt. Chhaya Vs Dr. Kastoor Chand Jain and Another
Madhya Pradesh High Court · (1996) 1 DMC 614
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Jan 1996Dismissed
Smt. Meera Khandelwal Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 MPJR 221
Madhya Pradesh Municipalities Act, 1961 — Section 129
High Courts09 Jan 1996Dismissed
Smt. Meera Khandelwal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 163 : (1996) ILR (MP) 83 : (1997) 1 JLJ 402 : (1997) 2 MPLJ 333
Constitution of India, 1950 — Article 14, 19(1), 243, 243P , 243QMadhya Pradesh Municipalities Act, 1961 — Section 126, 127, 127(6), 129Madhya Pradesh Nagar Palik Vidhi (Sanshodhan) Adhiniyam, 1995 — Section 127(1)
High Courts09 Jan 1996Dismissed
Ramesh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPLJ 131
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 449
High Courts09 Jan 1996Dismissed
M.P. Iron and Steel Co. Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 LLJ 383
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Jan 1996Dismissed
Ramesh Vs State of M.P.
Madhya Pradesh High Court · (1996) CriLJ 2656 : (1997) 1 JLJ 441 : (1997) 1 MPLJ 131
Criminal Procedure Code, 1973 (CrPC) — Section 174, 374, 428Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 449
High Courts09 Jan 1996Allowed
Mamta Bai Vs Charanjit and Others
Madhya Pradesh High Court · (1996) ACJ 872
Motor Vehicles Act, 1988 — Section 140, 142, 166, 173
High Courts08 Jan 1996Dismissed
State of Madhya Pradesh and others Vs Smt. Bhuri
Madhya Pradesh High Court · (1997) 1 MPJR 342
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts08 Jan 1996Allowed
Balbir Sound Vs Indian Bank and Others
Madhya Pradesh High Court · (1996) 2 MPJR 191 : (1996) 41 MPLJ 853 : (1996) MPLJ 853
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 134
High Courts08 Jan 1996
Shyambabu Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 504
Constitution of India, 1950 — Article 14, 19(1), 21Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996
Shyambabu Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) CriLJ 2696 : (1996) ILR (MP) 76
Constitution of India, 1950 — Article 19, 19(1), 19(5), 21, 8Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996
Factory Manager, Central India Machinery Vs Prakash Singh and Others
Madhya Pradesh High Court · (1998) 3 LLJ 1264 : (1996) 41 MPLJ 822 : (1996) MPLJ 822
Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963 — Rule 12Madhya Pradesh Industrial Relations Act, 1960 — Section 3(3)
High Courts08 Jan 1996
Kedar Singh Gokul Singh Lodhi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 372 : (1996) MPLJ 372
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 39(1), 39(2)
High Courts08 Jan 1996Dismissed
Wailaiti Ram Vs Narbada Prasad
Madhya Pradesh High Court · (1996) 41 MPLJ 314 : (1996) MPLJ 314
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23J
High Courts08 Jan 1996Allowed
Satbir Sharma Vs Jawaharlal Nehru Krishi Vishwavidyalaya and Others
Madhya Pradesh High Court · (1997) 1 LLJ 463 : (1996) MPLJ 881
Penal Code, 1860 (IPC) — Section 304A
High Courts08 Jan 1996Dismissed
National Insurance Co. Vs Prem Narain Sahu
Madhya Pradesh High Court · AIR 1997 MP 66 : (1996) 41 MPLJ 399 : (1996) MPLJ 399
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 1996
Shyambabu Verma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPJR 133
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996Allowed
Amir Khan Vs Shamsher Khan and others
Madhya Pradesh High Court · (1997) 2 MPJR 83
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts05 Jan 1996Allowed
Pamecha Motors Vs Shakila Bano and Others
Madhya Pradesh High Court · (1996) ILR (MP) 134
Motor Vehicles Act, 1988 — Section 140