High Courts17 Jan 1996Dismissed
Rajendra Singh and Another Vs Tulsa Bai
Madhya Pradesh High Court · (1996) 1 DMC 572
Hindu Marriage Act, 1955 — Section 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 45 of 49
High Courts17 Jan 1996
Prakash Chand Mehta Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 135 CTR 203 : (1996) 220 ITR 277
Income Tax Act, 1961 — Section 254(2), 69A
High Courts17 Jan 1996
Commissioner of Income Tax Vs Shree Tea Co. and Others
Madhya Pradesh High Court · (1997) 226 ITR 445
Income Tax Act, 1961 — Section 43B
High Courts17 Jan 1996Dismissed
Sabra Bano Vs Chairman, M.P. Electricity Board and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 448
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 39 Rule 1, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38, 45
High Courts17 Jan 1996
COMMISSIONER OF INCOME TAX Vs DWARKADAS GHASHIRAM
Madhya Pradesh High Court · (2000) 158 CTR 403
Income Tax Act, 1961 — Section 171, 256Wealth Tax Act, 1957 — Section 17
High Courts16 Jan 1996Allowed
Smt. Hari Bai Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jan 1996
COMMISSIONER OF INCOME TAX Vs K. N. OIL INDUSTRIES.
Madhya Pradesh High Court · (1996) 134 CTR 319
Income Tax Act, 1961 — Section 143, 154, 256, 80J
High Courts16 Jan 1996Allowed
Agarwal K.C. and Others Vs Western Coal Fields Ltd. and Others
Madhya Pradesh High Court · (1996) 73 FLR 1651 : (1998) 3 LLJ 1049
Mines Act, 1952 — Section 52
High Courts16 Jan 1996Dismissed
Krishan Kumar Baori Vs Ganga Prasad Singhi
Madhya Pradesh High Court · (1996) JLJ 386
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23, 23A, 23E, 23J
High Courts16 Jan 1996
Commissioner of Income Tax Vs Everest Cold Storage
Madhya Pradesh High Court · (1996) 134 CTR 473 : (1996) 220 ITR 241
Income Tax Act, 1961 — Section 263, 32A, 80J
High Courts16 Jan 1996
Commissioner of Income Tax Vs Bhupendra Kumar Patel and Others
Madhya Pradesh High Court · (1996) 220 ITR 203
Income Tax Act, 1961 — Section 80L, 80L(3)
High Courts16 Jan 1996
Commissioner of Income Tax Vs Inderpal
Madhya Pradesh High Court · (1996) 220 ITR 221
Income Tax Act, 1961 — Section 64(1)
High Courts16 Jan 1996
Commissioner of Income Tax Vs Christian Fellowship Hospital
Madhya Pradesh High Court · (1996) 219 ITR 676
Income Tax Act, 1961 — Section 10(22A), 144A, 144B, 256, 263
High Courts16 Jan 1996Allowed
Haribai and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 317 : (1997) 1 MPLJ 267
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jan 1996Allowed
Bhagwati Prasad Singhal Vs State Government of Madhya Pradesh
Madhya Pradesh High Court · (1998) 1 MPLJ 46
Notaries Act, 1952 — Section 3Notaries Rules, 1956 — Rule 7, 7(3)
High Courts16 Jan 1996
Indra Kumar Vs State of M.P.
Madhya Pradesh High Court · (1996) 1 DMC 638
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 309, 498A
High Courts16 Jan 1996Allowed
Smt. Haribai and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 2143 : (1996) ILR (MP) 165
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jan 1996
COMMISSIONER OF INCOME TAX Vs BHUPENDRA KUMAR PATEL and Others
Madhya Pradesh High Court · (1996) 134 CTR 458
Income Tax Act, 1961 — Section 256, 80L
High Courts16 Jan 1996Allowed
K.C. Agarwal Vs Western Coal Fields Ltd., Shahdol
Madhya Pradesh High Court · (1997) 1 MPJR 165
Mines Act, 1952 — Section 12, 51, 52
High Courts15 Jan 1996
Nikhata Afros Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 ACC 340
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1988 — Section 192A, 200, 207, 86