High Courts22 Jan 1996Allowed
Smt. Ramabai and Others Vs Harbilas and Others
Madhya Pradesh High Court · AIR 1997 MP 90 : (1996) JLJ 794 : (1996) 41 MPLJ 1118
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 44 of 49
High Courts22 Jan 1996Dismissed
The Oriental Fire and General Insurance Company Ltd. Vs Smt. Shahjehan Begum and Another
Madhya Pradesh High Court · (1996) ACJ 722 : AIR 1997 MP 1 : (1996) ILR (MP) 139 : (1996) JLJ 536 : (1997) 1 MPLJ 189
Motor Vehicles Act, 1939 — Section 95(2), 95(5)
High Courts19 Jan 1996Allowed
Chatur Rao Vs Manthu and Others
Madhya Pradesh High Court · (1996) ACJ 711
Motor Vehicles Act, 1939 — Section 110D, 92A, 95(2)(c)
High Courts19 Jan 1996Dismissed
Mamta Vs Yogendra
Madhya Pradesh High Court · (1996) 1 DMC 652
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Guardians and Wards Act, 1890 — Section 25, 47
High Courts19 Jan 1996Allowed
Dhar Zilla Sahakari Bhoomi Vikas Bank Maryadit, Dhar Vs Labour Court, Indore and Others
Madhya Pradesh High Court · (1997) 1 MPJR 6
Industrial Disputes Act, 1947 — Section 10, 7Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts19 Jan 1996
Fatehchand Moonat Vs Union of India (UOI)
Madhya Pradesh High Court · (1996) 220 ITR 369
Criminal Procedure Code, 1973 (CrPC) — Section 397Income Tax Act, 1961 — Section 276C, 276C(2), 278C
High Courts19 Jan 1996Allowed
Dhar Jilla Sahakari Bhoomi Vikas Bank Maryadit Vs Labour Court Indore and Others
Madhya Pradesh High Court · (1996) 2 LLJ 1065 : (1996) 41 MPLJ 537 : (1996) MPLJ 537
Industrial Disputes Act, 1947 — Section 10, 2
High Courts19 Jan 1996Allowed
Jalaluddin and Another Vs Hanifa Maqbool
Madhya Pradesh High Court · (1996) 2 MPJR 97 : (1996) 41 MPLJ 948 : (1996) MPLJ 948
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23
High Courts19 Jan 1996Dismissed
Yeshwant and Another Vs Kishore and Another
Madhya Pradesh High Court · (1997) 1 ACC 204 : (1998) ACJ 672
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 1996Dismissed
Kailash Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 55
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts18 Jan 1996
Surjeet Singh Vs Hira Lal and Others
Madhya Pradesh High Court · (1996) 2 ACC 443
Motor Vehicles Act, 1988 — Section 90
High Courts18 Jan 1996Dismissed
Kailash Lal Singh Khangar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) ILR (MP) 446 : (1996) 2 MPJR 55 : (1996) 41 MPLJ 380 : (1996) MPLJ 380
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jan 1996Allowed
Padaman Vs Anand Singh and Others
Madhya Pradesh High Court · (1997) 2 DMC 153 : (1997) 1 DMC 624
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 9Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts18 Jan 1996Dismissed
Kailash Narain Vs Mahila Manbhota and Others
Madhya Pradesh High Court · AIR 1996 MP 194 : (1996) ILR (MP) 135 : (1997) 1 JLJ 419 : (1996) 41 MPLJ 681 : (1996) MPLJ 681
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23
High Courts18 Jan 1996Dismissed
Smt. Chandan Agarwal Vs Mukesh Kumar Agarwal
Madhya Pradesh High Court · (1996) 1 DMC 598
Hindu Marriage Act, 1955 — Section 13, 28
High Courts18 Jan 1996
Kailash, Khangar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 3189
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts17 Jan 1996Dismissed
Smt. Sabra Bano Vs Chairman, MPEB Jabalpur and Others
Madhya Pradesh High Court · (1997) 1 MPJR 127
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38, 45
High Courts17 Jan 1996
Surtan Vs Baboo and others
Madhya Pradesh High Court · (1997) 1 MPJR 202
Constitution of India, 1950 — Article 226
High Courts17 Jan 1996
COMMISSIONER OF INCOME TAX Vs SHREE TEA CO. and Others
Madhya Pradesh High Court · (1996) 135 CTR 66
Income Tax Act, 1961 — Section 256, 43B