High Courts11 Dec 1985
M.P.S.R.T. Corporation Vs Ram Kumari and Another
Madhya Pradesh High Court · (1986) 1 ACC 86
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 2 of 21
High Courts11 Dec 1985
Commissioner of Income Tax Vs Onkar Jagannath Gujarathi and Sons
Madhya Pradesh High Court · (1987) 166 ITR 141
Income Tax Act, 1961 — Section 187(2)
High Courts11 Dec 1985
Daniel John Vs Smt. Rajmaya
Madhya Pradesh High Court · AIR 1986 MP 245 : (1987) JLJ 39
Divorce Act, 1869 — Section 10, 14, 17
High Courts11 Dec 1985Allowed
Trivenidevi Bhuta and others Vs State of M.P. and others
Madhya Pradesh High Court · (1987) JLJ 110 : (1987) MPLJ 133
Madhya Pradesh Land Revenue Code, 1959 — Section 143, 147, 155, 155(C), 155(C)
High Courts11 Dec 1985Dismissed
Mohd. Yakub Ansari Vs Devi Ahilya Vishwavidyalaya, Indore
Madhya Pradesh High Court · AIR 1987 MP 5 : (1987) JLJ 291
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 37
High Courts10 Dec 1985Allowed
Sitaram Vs Shankarlal
Madhya Pradesh High Court · (1986) JLJ 224
Registration Act, 1908 — Section 17(1)(d)Transfer of Property Act, 1882 — Section 105, 107
High Courts10 Dec 1985
Chuhadmal Takanmal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 53 CTR 436 : (1987) 166 ITR 12 : (1988) JLJ 579 : (1986) 27 TAXMAN 451
Evidence Act, 1872 — Section 110Income Tax Act, 1961 — Section 271(1), 69A
High Courts10 Dec 1985
Jhumali and Another Vs Mangilal and Others
Madhya Pradesh High Court · (1986) 1 ACC 159
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts10 Dec 1985
Commissioner of Income Tax Vs Basna Vikas Khand Sahakari Vipanan Sanstha Maryadit
Madhya Pradesh High Court · (1986) 54 CTR 382 : (1987) 166 ITR 46 : (1986) 29 TAXMAN 544
Income Tax Act, 1961 — Section 271(1)
High Courts10 Dec 1985
Rameshchandra Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (1986) 1 ACC 171
Motor Vehicles Act, 1939 — Section 110D
High Courts10 Dec 1985
Commissioner of Income Tax Vs M.P. State Electricity Board
Madhya Pradesh High Court · (1986) 55 CTR 53 : (1987) 166 ITR 24 : (1986) 29 TAXMAN 319
Income Tax Act, 1961 — Section 33, 34(3)
High Courts10 Dec 1985Allowed
Rajendra Singh Vs Union of India and Others
Madhya Pradesh High Court · (1986) JLJ 202
Border Security Force Act, 1968 — Section 11, 141
High Courts09 Dec 1985
Krishna Gopal Vs State of M.P.
Madhya Pradesh High Court · (1986) CriLJ 396
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts09 Dec 1985
Commissioner of Income Tax Vs Ganga Engineering Works
Madhya Pradesh High Court · (1986) 52 CTR 297 : (1987) 165 ITR 795
Income Tax Act, 1961 — Section 80J
High Courts09 Dec 1985
M.P. Financial Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 51 CTR 249 : (1987) ILR (MP) 662 : (1987) 165 ITR 765 : (1986) 26 TAXMAN 42
Income Tax Act, 1961 — Section 125A, 125A(1), 125A(4), 263, 37
High Courts09 Dec 1985
Commissioner of Income Tax Vs Smt. Chandradevi
Madhya Pradesh High Court · (1986) 57 CTR 303 : (1987) 163 ITR 548
Income Tax Act, 1961 — Section 256, 271(1)
High Courts09 Dec 1985Allowed
M.P. Financial Corp. Indore Vs Commissioner of Income Tax, Bhopal
Madhya Pradesh High Court · (1986) JLJ 651
Income Tax Act, 1961 — Section 256(1)
High Courts07 Dec 1985Allowed
Shabhirali Vs State of M. P.
Madhya Pradesh High Court · (1986) JLJ 469 : (1987) MPLJ 57
Forest Act, 1927 — Section 2(3), 2(4), 52, 52(2), 53
High Courts07 Dec 1985
New India Assurance Co. Ltd., Gwalior Vs State of M.P. and Others
Madhya Pradesh High Court · (1986) JLJ 364
Motor Vehicles Act, 1939 — Section 95(2)(d)
High Courts07 Dec 1985
Dr. (Mrs.) Bimla Gulati Vs Appellate Assistant Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 165 ITR 296
Income Tax Act, 1961 — Section 251(1)