COURT ARCHIVE

Madhya Pradesh High Court judgments, 1985

420 judgments · page 3 of 21

High Courts07 Dec 1985Allowed

New India Assurance Co. Ltd. Vs Madhya Pradesh State Road Transport Corporation and Others

Madhya Pradesh High Court · (1986) ACJ 1144 : (1988) 64 CompCas 309 : (1987) 32 MPLJ 633

Evidence Act, 1872 — Section 58Motor Vehicles Act, 1939 — Section 110, 110C, 95(2), 96(4)

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High Courts07 Dec 1985Allowed

Rahmatullah and another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1986) JLJ 443 : (1986) MPLJ 112

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts07 Dec 1985Dismissed

Madhya Pradesh Rajya Bhumi Vikas Nigam Vs Smt. Kasturi Devi and Others

Madhya Pradesh High Court · (1988) 64 CompCas 224 : (1986) 31 MPLJ 93

Motor Vehicles Act, 1939 — Section 110D

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High Courts07 Dec 1985

Madhya Pradesh Rajya Bhumi Vikas Nigam Vs Kasturidevi Dhanna and Others

Madhya Pradesh High Court · (1987) 1 ACC 373 : (1986) ACJ 881 : (1986) MPLJ 93

Motor Vehicles Act, 1939 — Section 110D

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High Courts07 Dec 1985Allowed

Ramgopal Sitaram Vs Pooranmal Goyal (Deceased) through L.Rs. Dhapoobai and others

Madhya Pradesh High Court · (1986) MPLJ 165

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)

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High Courts06 Dec 1985

Commissioner of Income Tax Vs Ganga Engineering Works

Madhya Pradesh High Court · (1986) 25 TAXMAN 61

Income Tax Act, 1961 — Section 256(1), 80J

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High Courts06 Dec 1985

H.H. Maharaja Martand Singh Ju Deo Vs Commissioner of Wealth-tax

Madhya Pradesh High Court · (1986) 54 CTR 421 : (1987) 165 ITR 745

Wealth Tax Act, 1957 — Section 27(1), 7(1)

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High Courts06 Dec 1985

M.P. State Road Transport Corporation, Bhopal Vs Pehlad Behari and Others

Madhya Pradesh High Court · (1986) ACJ 781 : AIR 1986 MP 212 : (1986) 31 MPLJ 140

Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110B

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High Courts06 Dec 1985Allowed

Baboolal Mewara Vs The State of M.P. and others

Madhya Pradesh High Court · (1986) MPLJ 521

Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 19, 23(6)

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High Courts06 Dec 1985

M.P. S.R.T.C. Vs Pehlad Bihari

Madhya Pradesh High Court · (1986) JLJ 797

Motor Vehicles Act, 1939 — Section 110B, 110D

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High Courts05 Dec 1985Dismissed

Mahavir Prasad Vs Jagannath and Others

Madhya Pradesh High Court · (1986) JLJ 590

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 2(2)

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High Courts05 Dec 1985

Sadhana Enterprises Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1987) 64 STC 172

Madhya Pradesh General Sales Tax Act, 1958 — Section 38(3)

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High Courts05 Dec 1985

Suneeta Laboratories Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1986) 53 CTR 445 : (1986) 162 ITR 883 : (1986) 24 TAXMAN 760

Contract Act, 1872 — Section 173Income Tax Act, 1961 — Section 37

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High Courts05 Dec 1985

The United India Insurance Co. Ltd. Vs Rukmabai and Others

Madhya Pradesh High Court · (1986) 1 ACC 361

Fatal Accidents Act, 1855 — Section 1A, 2

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High Courts05 Dec 1985Dismissed

Kamaluddin (deceased by L.R's.) Vs Chhotelal (deceased by L.R's.)

Madhya Pradesh High Court · AIR 1987 MP 39 : (1986) 31 MPLJ 193 : (1986) MPLJ 193

Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151

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High Courts05 Dec 1985

Commissioner of Income Tax Vs Raj Kumar Mills Ltd.

Madhya Pradesh High Court · (1986) 53 CTR 18 : (1987) 163 ITR 547

Income Tax Act, 1961 — Section 256(2)

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High Courts05 Dec 1985Allowed

National Insurance Co. Ltd. Vs Purshotamdas Maheshwari and Others

Madhya Pradesh High Court · (1987) ACJ 209

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1939 — Section 103A, 110D, 95(2), 96

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High Courts05 Dec 1985Dismissed

Kamaluddin (dead) through L.Rs. Mustakeen and Others Vs Chhotelal (dead) through L.Rs. Komal Bai and Others

Madhya Pradesh High Court · (1986) JLJ 494

Civil Procedure Code, 1908 (CPC) — Section 115, 148

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High Courts05 Dec 1985Allowed

Shivraj Singh and others Vs Jagannath and others

Madhya Pradesh High Court · (1986) MPLJ 143

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts04 Dec 1985

Cement Marketing Company of India Ltd. Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1987) 66 STC 381

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)

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