High Courts08 Oct 1968Allowed
Temple of Shri Jagannathji Public Trust Champa and another Vs Salharu Prasad and another
Madhya Pradesh High Court · (1969) JLJ 320 : (1969) MPLJ 74
Madhya Pradesh Public Trust Act, 1951 — Section 27(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1968
193 judgments · page 3 of 10
High Courts27 Sept 1968Allowed
Lucky Bharat Garage (P) Ltd. Vs Shanti Devi Shrivastava and Others
Madhya Pradesh High Court · (1969) ACJ 161
Constitution of India, 1950 — Article 217, 236Madhya Pradesh Civil Courts Act, 1958 — Section 3, 7Motor Vehicles Act, 1939 — Section 110, 110(1), 110(2), 110(3)
High Courts26 Sept 1968Allowed
Smt. Ratnaprabha and others Vs Municipal Corporation, Indore and others
Madhya Pradesh High Court · (1969) JLJ 616 : (1968) MPLJ 904
Madhya Pradesh Municipal Corporation Act, 1956 — Section 147, 149
High Courts26 Sept 1968
Shivanand Jha Vs Jawaharlal Nehru Krsihi Vishwa Vidyalaya (by R.K. Dubey, Acting Registrar)
Madhya Pradesh High Court · (1975) ILR (MP) 180 : (1969) JLJ 122 : (1970) 1 LLJ 135 : (1968) 13 MPLJ 939
High Courts24 Sept 1968Dismissed
Jagat Singh Choudhury Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · AIR 1969 MP 65 : (1971) ILR (MP) 272 : (1969) JLJ 622 : (1969) 14 MPLJ 132
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61(1), 61(2), 66
High Courts24 Sept 1968
Commissioner of Income Tax, M.P. and Nagpur Vs Champalal Sukhram
Madhya Pradesh High Court · AIR 1969 MP 72 : (1974) ILR (MP) 1026 : (1969) 72 ITR 417 : (1969) JLJ 708 : (1969) 14 MPLJ 41 : (1969) MPLJ 41
Income Tax (Amendment) Act, 1961 — Section 271, 271(1)Income Tax Act, 1922 — Section 28(1)
High Courts19 Sept 1968
Smt. Bimla Devi Sud Vs Controller of Estate Duty, M.P., Nagpur and Bhandara, Nagpur
Madhya Pradesh High Court · AIR 1969 MP 50 : (1974) ILR (MP) 868 : (1969) 72 ITR 630 : (1969) JLJ 753 : (1969) 14 MPLJ 48 : (1969) MPLJ 48
Estate Duty Act, 1953 — Section 13, 14(1), 7Limitation Act, 1908 — Section 3
High Courts18 Sept 1968Allowed
Gwalior Sugar Co. Ltd., Dabra Vs Shyam Saran Gupta and Co., Kanpur
Madhya Pradesh High Court · AIR 1969 MP 74 : (1969) 39 CompCas 657 : (1971) ILR (MP) 502 : (1969) JLJ 149 : (1968) 13 MPLJ 913 : (1968) MPLJ 913
Companies (Court) Rules, 1959 — Rule 99Companies Act, 1956 — Section 243, 439, 439(1)
High Courts17 Sept 1968
New Precision (India) Private Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1969) 72 ITR 657 : (1969) MPLJ 27
Income Tax Act, 1961 — Section 37
High Courts17 Sept 1968
Late Nawabzada Rashiduzzafar Khan (by Legal Representative) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1974) ILR (MP) 361 : (1969) 72 ITR 523 : (1969) 14 MPLJ 121 : (1969) MPLJ 121
Income Tax Act, 1961 — Section 12
High Courts17 Sept 1968
New Precision (India) Pvt. Ltd., Dewas Vs Commissioner of Income Tax, Madhya Pradesh, Nagpur
Madhya Pradesh High Court · AIR 1969 MP 68 : (1969) JLJ 792 : (1969) 14 MPLJ 27
Income Tax Act, 1961 — Section 37
High Courts17 Sept 1968
Begum Suriya Rashid Vs Commissioner of Income tax
Madhya Pradesh High Court · (1969) JLJ 721
Income Tax Act, 1922 — Section 66(1)
High Courts11 Sept 1968Dismissed
Gwalior Red Chalk Corporation, Partnership firm Lashkar, Gwalior Vs Additional Tahsildar, Pargana Gird, Gwalior, Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1969 MP 48 : (1969) JLJ 155 : (1968) 13 MPLJ 919 : (1968) MPLJ 919
Mines and Minerals (Development and Regulation) Act, 1957 — Section 25
High Courts09 Sept 1968Dismissed
Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal Vs President, Industrial Court, Madhya Pradesh, Indore and Others
Madhya Pradesh High Court · (1970) JLJ 936 : (1970) MPLJ 946
Madhya Pradesh Industrial Relations Act, 1960 — Section 51(a)
High Courts06 Sept 1968
Commissioner of Sales Tax Vs Sardar House
Madhya Pradesh High Court · (1974) ILR (MP) 524 : (1969) JLJ 60 : (1969) 23 STC 276
Central Sales Tax Act, 1956 — Section 8
High Courts06 Sept 1968Dismissed
Manoharlal Gupta Vs Gangaram and others
Madhya Pradesh High Court · (1968) JLJ 1045 : (1968) MPLJ 898
Madhya Pradesh Panchayat Act, 1962 — Section 17
High Courts02 Sept 1968Allowed
K.P. Singh and another Vs S.K. Gokhale and another
Madhya Pradesh High Court · (1969) JLJ 449 : (1968) MPLJ 890
Industrial Disputes Act, 1947 — Section 10A
High Courts30 Aug 1968
Shankerlal Maheshwari and Others Vs State of Madhya Pradesh, hrough Secretary to Government, Madhya Pradesh Local Government (Urban) Department and Another
Madhya Pradesh High Court · (1970) 1 LLJ 716 : (1968) 13 MPLJ 902
Constitution of India, 1950 — Article 226
High Courts28 Aug 1968Dismissed
State of M.P. Kailash Chandra and another
Madhya Pradesh High Court · (1973) JLJ 861
Criminal Procedure Code, 1898 (CrPC) — Section 467, 497(5)
High Courts28 Aug 1968
State of Madhya Pradesh Vs Triveni Prasad and others
Madhya Pradesh High Court · (1972) JLJ 105 : (1971) MPLJ 1059
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438