High Courts28 Aug 1968Dismissed
Gayaram and others Vs Mst. Shanti Kunwar and another
Madhya Pradesh High Court · (1971) MPLJ 284
Penal Code, 1860 (IPC) — Section 120B, 500
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1968
193 judgments · page 4 of 10
High Courts28 Aug 1968Dismissed
State of Madhya Pradesh Vs Kailash Chandra and another
Madhya Pradesh High Court · (1971) JLJ 792 : (1971) MPLJ 814
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(5)
High Courts26 Aug 1968Allowed
J.K. Pal Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1969 MP 143 : (1968) JLJ 1073 : (1970) 1 LLJ 136 : (1968) 13 MPLJ 833 : (1968) MPLJ 833
Constitution of India, 1950 — Article 309Madhya Pradesh Unification of Pay Scales and Fixation of Pay on Absorption Rules, 1959 — Rule 4, 6States Reorganisation Act, 1956 — Section 115(7)
High Courts26 Aug 1968Dismissed
State of Madhya Pradesh Vs Khoda Bhai Lallubhai Patel and Others
Madhya Pradesh High Court · AIR 1971 MP 254 : (1970) ILR (MP) 529 : (1971) JLJ 852 : (1971) MPLJ 858
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts21 Aug 1968Dismissed
Bir Govind Singh Vs Chief Municipal Officer, Municipal Committee, Jora and others
Madhya Pradesh High Court · (1968) JLJ 1100 : (1968) MPLJ 776
Madhya Pradesh Municipalities Act, 1961 — Section 45
High Courts20 Aug 1968Allowed
Shankerlal Vs State of M.P.
Madhya Pradesh High Court · (1969) JLJ 661
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 94, 94(7), 95
High Courts20 Aug 1968Allowed
Shankarlal and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (1968) JLJ 1062
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 94, 94(7), 95
High Courts14 Aug 1968Allowed
Additional Assistant Commissioner, Sales Tax, Indore Vs Jagmohandas Vijay Kumar
Madhya Pradesh High Court · (1970) JLJ 371 : (1970) MPLJ 573
Madhya Bharat Sales Tax Act, 1950 — Section 8(1)(b)
High Courts14 Aug 1968Dismissed
Sagar Motor Transport Karmchari Union, Sagar Vs Amar Kamgar Passenger Transport Co. Co-operative Society, Sagar, M.P. and Another
Madhya Pradesh High Court · AIR 1969 MP 46 : (1969) 18 FLR 27 : (1972) ILR (MP) 989 : (1968) JLJ 1068 : (1969) 1 LLJ 708 : (1968) 13 MPLJ 837 : (1968) MPLJ 837
Constitution of India, 1950 — Article 254(2)Industrial Disputes Act, 1947 — Section 10(1)Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts12 Aug 1968Dismissed
State of Madhya Pradesh and another Vs Mst. Somti and another
Madhya Pradesh High Court · (1971) JLJ 98 : (1971) MPLJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts08 Aug 1968Dismissed
Gayaram and others Vs Shanti Kunwar and another
Madhya Pradesh High Court · (1971) JLJ 197
Penal Code, 1860 (IPC) — Section 120B, 500
High Courts08 Aug 1968
The State of Madhya Pradesh Vs K.K. Shivhare
Madhya Pradesh High Court · (1968) CriLJ 1373 : (1969) MPLJ 34
Penal Code, 1860 (IPC) — Section 417, 463, 468, 471
High Courts07 Aug 1968Dismissed
B.S. Birthare Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1969 MP 60 : (1972) ILR (MP) 902 : (1968) JLJ 1054 : (1970) 1 LLJ 140 : (1968) 13 MPLJ 757 : (1968) MPLJ 757
Constitution of India, 1950 — Article 311, 311(2), 313Fundamental Rules — Rule 14, 14A, 9(13)
High Courts30 Jul 1968Allowed
Madhya Pradesh State Road Transport Corporation, Jabalpur Vs Jahiram and Another
Madhya Pradesh High Court · AIR 1969 MP 89 : (1971) ILR (MP) 329 : (1969) JLJ 274 : (1968) 13 MPLJ 828
Motor Vehicles Act, 1939 — Section 110A, 110F, 96(2), 96(6)
High Courts30 Jul 1968
Jagdish Mitra Sharma Vs Jiyajee Rao Cotton Mills Ltd. and Others
Madhya Pradesh High Court · (1972) ILR (MP) 890 : (1969) JLJ 219 : (1970) 1 LLJ 129 : (1968) 13 MPLJ 760
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 1968
Farooki (A.R.) Vs Industrial Court
Madhya Pradesh High Court · (1972) ILR (MP) 720 : (1968) JLJ 1015 : (1969) 1 LLJ 704 : (1968) 13 MPLJ 737
Constitution of India, 1950 — Article 226, 227Trade Unions Act, 1926 — Section 11
High Courts24 Jul 1968Allowed
Chuharmal Issardas and Others Vs Haji Wali Mohammed and Others
Madhya Pradesh High Court · (1968) ACJ 391 : (1971) ILR (MP) 130 : (1968) JLJ 1013
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Jul 1968
Sheo Kumar Tiwari Vs Janapada Sabha and Others
Madhya Pradesh High Court · (1972) ILR (MP) 447 : (1968) JLJ 1059 : (1970) 1 LLJ 534 : (1968) 13 MPLJ 754 : (1968) MPLJ 754
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts24 Jul 1968Allowed
Chuharmal Issardas and others Vs Haji Wali Mohammed and others
Madhya Pradesh High Court · (1968) MPLJ 780
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts23 Jul 1968Dismissed
Messrs Rewa Coalfields Ltd. Vs Chainoo
Madhya Pradesh High Court · (1971) ILR (MP) 322 : (1971) JLJ 169 : (1971) MPLJ 311
Workmens Compensation Act, 1923 — Section 10, 11, 20, 28, 3