COURT ARCHIVE

Madhya Pradesh High Court judgments, 1968

193 judgments · page 10 of 10

High Courts29 Jan 1968Dismissed

Bundelkhand Motor Transport Co. Bus Operator Vs State Transport Appellate Authority and Others

Madhya Pradesh High Court · AIR 1968 MP 215 : (1969) ILR (MP) 901 : (1968) JLJ 811 : (1968) 13 MPLJ 707 : (1968) MPLJ 707

Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 73Constitution of India, 1950 — Article 136

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High Courts25 Jan 1968

State of Madhya Pradesh Vs Kalu Thawar and Another

Madhya Pradesh High Court · (1972) CriLJ 1639 : (1973) JLJ 224 : (1972) 17 MPLJ 185

Police Act, 1861 — Section 34

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High Courts25 Jan 1968Dismissed

Mahant Gopidass and others Vs Ramkrishna Pande and another

Madhya Pradesh High Court · (1971) JLJ 825 : (1971) MPLJ 893

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Land Revenue Code, 1959 — Section 131(1)

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High Courts23 Jan 1968

Mohanlal Vishram Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1972) ILR (MP) 618 : (1969) JLJ 66 : (1970) 15 MPLJ 446 : (1969) 24 STC 101

Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1)

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High Courts23 Jan 1968Allowed

Surendra Kumar Patel Vs University of Jabalpur ana Another

Madhya Pradesh High Court · (1969) JLJ 392

Constitution of India, 1950 — Article 226, 227Jabalpur University Act — Section 25, 3

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High Courts18 Jan 1968Allowed

Gian Chand Mehta Vs Commr. of Sales Tax

Madhya Pradesh High Court · AIR 1968 MP 145 : (1968) JLJ 597 : (1968) 13 MPLJ 351 : (1968) 22 STC 212

Central Provinces and Berar Sales Tax Act, 1947 — Section 11A, 22(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 39(2), 52

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High Courts17 Jan 1968Allowed

Ratanchand Jain Vs Rohtas Industries Limited, Calcutta

Madhya Pradesh High Court · (1970) JLJ 757 : (1970) MPLJ 663

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High Courts15 Jan 1968Dismissed

Raghunath Singh Vs Govardhan and others

Madhya Pradesh High Court · (1972) ILR (MP) 302 : (1972) MPLJ 519

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High Courts12 Jan 1968Allowed

Smt. Sarbadia Bai and others Vs Ishwardin Singh and others

Madhya Pradesh High Court · (1971) JLJ 839 : (1971) MPLJ 794

Vindhya Pradesh Land Revenue and Tenancy Act, 1953 — Section 220

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High Courts10 Jan 1968Dismissed

N.K. Kame, Marhatal, Jabalpur Vs Biharilal, Marhatal, Jabalpur

Madhya Pradesh High Court · (1968) JLJ 337 : (1968) MPLJ 276

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)

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High Courts08 Jan 1968Allowed

Smt. Thakurain Dulaiya Vs Shivnath Punjabi and Others

Madhya Pradesh High Court · AIR 1969 MP 130 : (1971) ILR (MP) 691 : (1969) JLJ 157 : (1968) 13 MPLJ 251 : (1968) MPLJ 251

Central Provinces and Berar Regulation of Letting of Accommodation Act, 1946 — Section 2, 4, 6Evidence Act, 1872 — Section 115Government of India Act, 1935 — Section 107(2)

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High Courts03 Jan 1968Dismissed

Raghuvansh Bhushan Bajpai Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1968) JLJ 658 : (1968) MPLJ 267

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High Courts03 Jan 1968

Smt. Gulabbai Legal Representative of late Karelal Kundanlal Vs Commissioner of Income Tax

Madhya Pradesh High Court · AIR 1968 MP 181 : (1972) ILR (MP) 389 : (1968) 69 ITR 238 : (1968) JLJ 859 : (1968) 13 MPLJ 223 : (1968) MPLJ 223

Income Tax Act, 1922 — Section 16(1)

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